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Union of India - Section

Section 34 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

34. Qualifications for appointment.

(1)The method of recruitment, age-limit, educational qualifications and experience for appointment to various posts including the faculty posts and their service conditions in the Institute shall be as specified in Schedule VI:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.
(2)The Director shall, in filling vacancies in post and services either by direct recruitment or by promotion under the Institute, make such reservation in favour of candidates belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes or other categories of persons, as may be made by the Central Government from time to time in filling vacancies in posts and services under the Central Government.
(3)The fees to be charged from the candidates applying for various posts in the Institute are as specified in the Schedule VII:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.