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State of Tamilnadu - Section

Section 1 in Code of Regulations for Matriculation Schools, Tamil Nadu

1.

(i)The Code applied to Matriculation Schools recognised by the Department of School Education, Tamil Nadu (hereinafter called the Department).
(ii)It shall come into [force on such date1] [1st June, 1978 vide Procs. Re. No. 52592/E3/78 dated 22.9.80.] as the Government may by notification appoint.