Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(ii) in Code of Regulations for Matriculation Schools, Tamil Nadu (ii)It shall come into [force on such date1] [1st June, 1978 vide Procs. Re. No. 52592/E3/78 dated 22.9.80.] as the Government may by notification appoint.
