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Union of India - Section

Section 23 in The Central Reserve Police Force Rules, 1955

23. Organisation .-(a) The organisation of the Battalion shall be as follows:-

(1)Head Quarters Company.
(2)Four service Companies or more as sanctioned by the Central Government.
(b)Head Quarters Company-The Head Quarters Company shall be composed of the following:--
(1)Administrative;
(2)Quarter Master's Branch;
(3)Educational;
(4)Transport;
(5)Training; and
(6)Tear Smoke Platoon.
(c)The strength of the plantoon shall be as follows :-
(1)Administrative Platoon:
1 Commandant
1 Assistant Commandant (Second-in-Command)
1 Subedar Major (Inspector)
2 Sub-Inspector for Civil Investigation and police Liaison
3 Head Constables
3 Naiks
1 Lance Naik
29 Constables
41  
(2)Quarter Master's Platoon:
1 Quarter Master (Deputy Superintendent)
1 Sub-Inspector
5 Head Constables
5 Naiks
1 Lance Naik
33 Constables
46  
This Branch includes Technicians Section and Lines Police and Hygiene Section.
(3)Educational Platoon:
1 Sub-Inspector
3 Head Constables
4 Naiks
1 Constable
9  
(4)Transport Platoon:
2 Sub-Inspector includes M.M.
5 Head Constables
16 Naiks
5 Lance Naiks
36 Constables
64  
It contains workshop staff, mechanic and motor drivers.
(5)Deleted
(6)Training Platoon:
1 Asstt. Commandant (Adjutant)
1 Sub-Inspector
9 Head Constables
6 Naiks
3 Lance Naiks
8 Constables
46 Recruits
74  
(7)Two Tear Smoke Platoons:
2 Sub-Inspectors
4 Head Constables
2 Naiks
4 Lance Naiks
40 Constables
52  
The Head Quarters Company shall, ordinarily be commanded by the Assistant Commandant.