Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(7) in The Central Reserve Police Force Rules, 1955

(7)Two Tear Smoke Platoons:
2 Sub-Inspectors
4 Head Constables
2 Naiks
4 Lance Naiks
40 Constables
52  
The Head Quarters Company shall, ordinarily be commanded by the Assistant Commandant.