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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(1)The Commission shall forward its recommendations to the Management of the concerned college, with a copy thereof to the Director, and shall also notify the same on its notice board and public it in such other manner as it may consider proper.