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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(8)(i) in The Rajasthan Subordinate Accounts Service Rules, 1963

(i)that the seniority of Junior Accountants shall be fixed on the basis of passing the Accounts Clerks' Examination i.e. those persons who have passed the Accounts Clerks' or equivalent examination earlier shall be placed senior to those who have passed such examination later.