(1)The Board of Management shall consist :-(a)the Vice-Chancellor(b)the Registrar(c)five persons, nominated by the Society;(d)two professors of the University, by rotation on the basis of seniority for a period of one year;(e)two Deans of the faculties as nominated by the Chancellor;(f)the Vice-Chancellor shall be the Chairperson of the Board of Management and the Registrar shall be the Secretary of the Board of Management.
