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State of Uttarakhand - Section

Section 24 in Uttaranchal University Act, 2012

24. The Board of Management.

(1)The Board of Management shall consist :-
(a)the Vice-Chancellor
(b)the Registrar
(c)five persons, nominated by the Society;
(d)two professors of the University, by rotation on the basis of seniority for a period of one year;
(e)two Deans of the faculties as nominated by the Chancellor;
(f)the Vice-Chancellor shall be the Chairperson of the Board of Management and the Registrar shall be the Secretary of the Board of Management.
(2)The powers and functions of the Board of Management shall be such as may be prescribed.