Himachal Pradesh High Court
State Of Hp And Others vs . Akash Singh on 2 November, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
State of HP and others Vs. Akash Singh LPA No. 31/2017 .
02.11.2023 Present:- Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for the appellants.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. of Rajesh Kumar, Advocate for the respondent.
At the request of learned Additional Advocate General, rt list on 20.12.2023.
( M. S. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge November 2, 2023.
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