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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(63) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(63)"heritage zone" means the area around such heritage building as delineated by the Authority from time to time for restricting the height of building and use of building;