Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(2) in Uttar Pradesh Intermediate Education Act, 1921 (2)Shikshak Nirvachan Adhikari shall also inform all the successful candidates individually by registered post about the result of such election.
