Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of Uttar Pradesh - Section

Section 25 in Uttar Pradesh Intermediate Education Act, 1921

25. Information of result. - (1) As soon as may lie after the result of an election has been declared, the Shikshak Nirvachan Adhikari shall report the result to the Mukhya Shikshak Nirvachan Adhikari as well as to the State Government in such form as may be prescribed.

(2)Shikshak Nirvachan Adhikari shall also inform all the successful candidates individually by registered post about the result of such election.