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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(4)(c) in Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018

(c)Poultry. - Poultry @50/- per bird subject to a ceiling of assistance of Rs. 5000/- per beneficiary household.