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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(7)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)it shall be obligatory on the part of the applicant to confirm that certificate of Lift Inspector has been obtained regarding satisfactory erection of lift; and