Himachal Pradesh High Court
Devinder Singh vs . Union Of India And Ors. on 16 August, 2022
Bench: Sabina, Sushil Kukreja
Devinder Singh vs. Union of India and Ors.
CWP No.2108 of 2022 .
16.08.2022 Present: Mr. Karan Thakur, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Standing Counsel, for respondent Nos. 1 & 2.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent Nos. 3 to 5/State.
Admit.
r to
( Sabina )
Judge
(Sushil Kukreja)
Judge
16th August, 2022
(reena)
::: Downloaded on - 16/08/2022 20:02:38 :::CIS