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State of Jharkhand - Section

Section 16 in Jharkhand Building Byelaws 2016

16. Accreditation and gradation of Architects/Engineers.

- 16.1 The accreditation of architects/engineers shall be done by the authority on the basis of their professional experience. The person concerned should have minimum experience of 5 years as registered architect/engineers/technical person in any ULBs/Authorities.
16.2The concerned person shall produce certificate of the required experience.
16.3The authority shall publish grading of professionals as on basis of their experience as follows:-
16.3.1Architect:-
Grade Minimum Experience Work Assigned
A 10 Yrs and above Any work
B More than 8 Yrs Up to 16.4 meter height
C Minimum 3Yrs Up to 10 meter height
16.3.2Engineer:-
Grade Minimum Experience Work Assigned
A 10 Yrs with PG and above Any work
B More than 8 Yrs Up to 16.4 meter height
C Minimum 3Yrs Up to 10 meter height
16.4They should not be blacklisted on any authority, they should have minimum qualification in as per Annexure-I.
16.5The authority shall issue the details procedure of accreditation of registered architect/engineers and technical personnel complying with rules and regulation.