Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(1) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (1)A contesting candidate or his election agent may appoint one polling agent and two relief agents to act as such on his behalf in each polling station.
