Madhya Pradesh High Court
Shubham Namdeo vs The State Of Madhya Pradesh on 14 August, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 W.P.No.13723/2023
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA
ON THE 14th OF AUGUST, 2023
WRIT PETITION No. 13723 of 2023
BETWEEN:-
1. SHUBHAM NAMDEO
S/O NARESH NAMDEO,
AGED ABOUT 28
YEARS, OCCUPATION:
GUEST TEACHER IN
GOVERNMENT
SCHOOL INFRONT OF
POLICE STATION
DHOOMA, TAHSIL
LAKHNADOUN,
DISTRICT SEONI
(M.P.), PIN CODE-
480888 (MADHYA
PRADESH)
2. AMBARAM SOLANKI
S/O BABULAL JI
SOLANKI, AGED
ABOUT 29 YEARS,
OCCUPATION: GUEST
FACULTY R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
3. GOURAV
CHANDRAVANSHI S/O
PREM NARAYAN
CHANDRAVANSHI,
AGED ABOUT 27
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
4. ANUP SHRIVASTAVA
S/O VINAY
2 W.P.No.13723/2023
SHRIVASTAVA, AGED
ABOUT 31 YEARS,
OCCUPATION: GUEST
FACULTY R/O WARD
NO.19, VIKATGANJ,
NEAR RAILWAY
STATION UMARIA,
DISTRICT UMARIA,
PIN-484661 (MADHYA
PRADESH)
5. RAVI BELDAR S/O
NARSINGH BELDAR,
AGED ABOUT 31
YEARS, OCCUPATION:
STUDENT R/O BEHIND
HANUMAN MANDIR,
TEKAPAR COLONY,
GAIRATGANJ,
DISTRICT RAISEN
(MADHYA PRADESH)
6. MAHESH UIKEY S/O
BABULAL UIKEY,
AGED ABOUT 35
YEARS, OCCUPATION:
GUEST FACULTY R/O
RAMPUR RAIYAT,
POST CHIKHALI MAT,
TAHSIL SHAHPUR,
DISTRICT BETUL
(MADHYA PRADESH)
7. SURBHI PATHAK D/O
BHARAT PATHAK,
AGED ABOUT 27
YEARS, OCCUPATION:
STUDENT R/O NEAR
BMC (BUNDELKHAND
MEDICAL COLLEGE),
SATYAM NAGAR, TILI
WARD, DISTRICT
SAGAR (MADHYA
PRADESH)
8. SAVITA MANNASE
W/O RAJESH
MANNASE, AGED
ABOUT 44 YEARS,
OCCUPATION:
HOUSEWIFE R/O
3 W.P.No.13723/2023
BEHIND PRIMARY
SCHOOL, BAGDONA,
POST PATHAKHEDA,
TAHSIL
GHORADONGRI,
DISTRICT BETUL
(MADHYA PRADESH)
9. RASHMI AHIRWAL
D/O RAJARAM
AHIRWAL, AGED
ABOUT 32 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE BORAI,
TAHSIL GARHKOTA,
DISTRICT SAGAR
(MADHYA PRADESH)
10. JALMAN SINGH UIKEY
S/O GIRANI UIKEY,
AGED ABOUT 37
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE DUNGRIYA
(WANGRAM), POST
GORAKHPUR, POLICE
STATION MUNGWANI,
DISTRICT
NARSINGHPUR
(MADHYA PRADESH)
11. LOKNATH PAL S/O
SHIV PRASAD PAL,
AGED ABOUT 34
YEARS, OCCUPATION:
GUEST TEACHER R/O
VILLAGE POST
PATHAR
KACHHHHAR,
MAGHAGAWAN,
DISTRICT SATNA
(MADHYA PRADESH)
12. RAVI DOHARE S/O R.N.
DOHARE, AGED
ABOUT 35 YEARS,
OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
4 W.P.No.13723/2023
PRADESH)
13. LOKENDRA PARMAR
S/O RAJENDRA
PARMAR, AGED
ABOUT 34 YEARS,
OCCUPATION:
TEACHER R/O
RAJENDRA PARMAR
BUDRAKH,
CHHATARPUR PIN-471-
501 (MADHYA
PRADESH)
14. PRABHAKAR JATAV
S/O MATRULAL
JATAV, AGED ABOUT
25 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
15. ABHINAV MATHUR
S/O SHRI BHAGWAN
SWAROOP MATHUR,
AGED ABOUT 31
YEARS, OCCUPATION:
GUEST TEACHER R/O
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
16. ARUN KUMAR
KHELWAL S/O
PARVAT SINGH, AGED
ABOUT 25 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE
KUNDIKHAL, TAHSIL
ICHHAWAR, DISTRICT
SEHORE (MADHYA
PRADESH)
17. KEDAR SINGH
KUSHWAH S/O FERAN
SINGH KUSHWAH,
AGED ABOUT 31
5 W.P.No.13723/2023
YEARS, OCCUPATION:
GUEST FACULTY R/O
C-19, INDRAPURI
COLONY BHOPAL
(MADHYA PRADESH)
18. AJY SINGH TOMAR S/O
ADHAR SINGH
TOMAR, AGED ABOUT
33 YEARS,
OCCUPATION:
AGRICULTURE R/O
SALAIYA PHERAN
SINGH, POST BORI,
TAHSIL SHAHNAGAR,
DISTRICT PANNA
(MADHYA PRADESH)
19. PRAGYA GAUTAM D/O
UDELAL GAUTAM,
AGED ABOUT 25
YEARS, OCCUPATION:
STUDENT R/O WARD
NO.18, POST MENDKI,
TAHSIL WARASEONI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
20. SIDDHARTH JAIN S/O
DEEPAK JAIN, AGED
ABOUT 24 YEARS,
OCCUPATION:
STUDENT R/O 61,
WARD NO.11, SHER
MOHALLA, PIRAWA,
DISTRICT JHALAWAR
(RAJASTHAN)
21. YOGENDRA SAHU S/O
MAHENDRA KUMAR
SAHU, AGED ABOUT 28
YEARS, OCCUPATION:
STUDENT R/O
SHISHGAR WARD,
CHHAPARA, DISTRICT
SEONI (MADHYA
PRADESH)
22. PRIYANKA SONI D/O
SHAILENDRA KUMAR
VERMA, AGED ABOUT
6 W.P.No.13723/2023
25 YEARS,
OCCUPATION:
PRIMARY TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
23. GULSHAN PANCHE S/O
BHAGIRATHI PANCHE,
AGED ABOUT 24
YEARS, OCCUPATION:
GUEST FACULTY R/O
WEARD NO.18, AT
PARSAHI, POST
RELWAHI, BLOCK
BIRSA, DISTRICT
BALAGHAT (MADHYA
PRADESH)
24. RITU BISEN W/O
PANKAJ BISEN, AGED
ABOUT 32 YEARS,
OCCUPATION:
UNEMPLOYMENT R/O
WARD NO.2,
NATITOLA KATANGI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
25. RITU AHIRWARD D/O
MR. GANESHRAM
AHIRWARD, AGED
ABOUT 32 YEARS,
OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
26. ROSHNI DEHARIYA
W/O ANIL KUMAR
DEHARIYA, AGED
ABOUT 36 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE DODAWANI,
POST KUDARI, TAHSIL
DHANORA, DISTRICT
SEONI (MADHYA
PRADESH)
7 W.P.No.13723/2023
27. HEMENDRA BISEN S/O
SHIVCHAND BISEN,
AGED ABOUT 27
YEARS, OCCUPATION:
M.P. POLICE MANDLA
R/O WARD NO.48, ISHA
NAGAR, PARATALA,
DISTRICT
CHHINDWARA
(MADHYA PRADESH)
28. ANKIT KUMAR
VISHWAKARMA S/O
SANTOSH KUMAR
VISHWAKARMA,
AGED ABOUT 27
YEARS, OCCUPATION:
GUEST TEACHER R/O
AT POST
KALARBANKI,
DISTRICT SEONI
(MADHYA PRADESH)
29. PUJA VERMA D/O
GULAB SINGH VERMA,
AGED ABOUT 36
YEARS, OCCUPATION:
TUTOR R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
30. RAGHUVEER RAWAT
S/O RAM, AGED
ABOUT 32 YEARS,
OCCUPATION: GUEST
TEACHER IN
GOVERNMENT
SECONDARY SCHOOL
SEVDA R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
31. NILIMA GIRHARE D/O
AJABRAO GIRHARE,
AGED ABOUT 35
YEARS, OCCUPATION:
HOUSEWIFE R/O AT
POST UMARANALA,
VILLAGE
8 W.P.No.13723/2023
TANSRAMAL,
DISTRICT
CHHINDWARA
(MADHYA PRADESH)
32. RACHNA YADAV D/O
TEJ SINGH YADAV,
AGED ABOUT 38
YEARS, OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
33. ANAMIKA CHAUHAN
D/O THANIKRAM
CHAUHAN, AGED
ABOUT 32 YEARS,
OCCUPATION: GUEST
TEACHER R/O
BHATERA CHOWKI,
WARD NO.02, NEAR
SEVA FURNITURE,
BALAGHAT (MADHYA
PRADESH)
34. PANKAJ YADAV S/O
BHIM SINGH YADAV,
AGED ABOUT 36
YEARS, OCCUPATION:
GUEST TEAHCER R/O
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
35. DIKSHA MAHTO D/O
S.M. MAHTO, AGED
ABOUT 25 YEARS,
OCCUPATION:
HOUSEWIFE R/O C/O
KSHAMENDRA
VERMA, PRATAP
WARD, TIKARI,
NEARD OLD CHILD
JAIL CHOWK,
INFRONT OF DR. RAJU
CLINIC, BETUL
(MADHYA PRADESH)
36. VIRENDRA KATARA
9 W.P.No.13723/2023
S/O RAM CHANDRA
KATARA, AGED
ABOUT 35 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
37. SANTOSH KUMAR
PATLE S/O BABULAL
PATLE, AGED ABOUT
41 YEARS,
OCCUPATION: GUEST
TEACHER R/O WARD
NO.15, VILLAGE AND
POST AND TAHSIL
TIRODI, DISTRICT
BALAGHAT (MADHYA
PRADESH)
38. PRIYANKA PANDEY
D/O SURENDRA
PANDEY, AGED ABOUT
28 YEARS,
OCCUPATION:
STUDENT R/O BEHIND
OF OLD TAHSIL,
DISTRICT
CHHATARPUR
(MADHYA PRADESH)
39. ARPIT SHARMA S/O
GHANSHYAM
SHARMA, AGED
ABOUT 30 YEARS,
OCCUPATION:
PRIVATE TEACHER
R/O C-19, INDRAPURI
COLONY BHOPAL
(MADHYA PRADESH)
40. SATYENDRA PRAKASH
S/O SHRI P.L.
AHIRWAR, AGED
ABOUT 36 YEARS, R/O
10/145, BAUDHA BIHAR
COLONY, BEHIND OLD
POLYTECHNIC
COLLEGE, DHONGA,
DISTRICT
10 W.P.No.13723/2023
TIKAMGARH
(MADHYA PRADESH)
41. VIVEK BHARGAVA S/O
MR. MUNNALAL
BHARGAVA
OCCUPATION: GUEST
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
42. VINAY KUMAR
MEHRA S/O SHRI
SHIVDAYAL MEHRA,
AGED ABOUT 36
YEARS, OCCUPATION:
GOVERNMENT JOB
R/O RONSARA,
NARSINGHPUR
(MADHYA PRADESH)
43. POOJA BOBDE D/O
ITHOBA NAGRE, AGED
ABOUT 32 YEARS,
OCCUPATION:
STUDENT R/O BAD
CHOK BICHHUA,
WARD NO.5, DISTRICT
CHHINDWARA
(MADHYA PRADESH)
44. ABHISHEK
CHOURASIYA S/O
BALMUKUND, AGED
ABOUT 30 YEARS,
OCCUPATION:
GOVERNMENT
PRIMARY TEACHER
R/O GRAM SHAJPUR,
POST SAHAJPUR,
TAHSIL KELSI,
DISTRICT SAGAR
(MADHYA PRADESH)
45. VEL SINGH BARIYA
S/O AMAR SINGH
BARIYA, AGED ABOUT
34 YEARS,
OCCUPATION: GUEST
FACULTY R/O HIG 41,
11 W.P.No.13723/2023
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
46. SUNIL KUMAR
AHIRWAR S/O AMAN
SINGH AHIRWAR,
AGED ABOUT 37
YEARS, OCCUPATION:
GUEST FACULTY R/O
H.NO.215, WARD NO.15,
ARJUN NAGAR,
RAISEN (MADHYA
PRADESH)
47. NEELAM IDPACHE D/O
BHAULAL IDPACHE,
AGED ABOUT 26
YEARS, OCCUPATION:
STUDENT R/O GRAM
MURER, POST
SINDARIA, TAHSIL
KURAI, DISTRICT
SEONI (MADHYA
PRADESH)
48. VIJAY CHOUHAN S/O
BHERULAL, AGED
ABOUT 29 YEARS,
OCCUPATION:
UNEMPLOYMENT R/O
C-19, INDRAPURI
COLONY BHOPAL
(MADHYA PRADESH)
49. SOMNATH BOND S/O
DHANNA LAL, AGED
ABOUT 28 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE BUDAINA,
POST GORAKHPUR,
TAHSIL AND DISTRICT
NARSINGHPUR
(MADHYA PRADESH)
50. PRAHLAD SOLANKI
S/O AGIRAM SOLANKI,
AGED ABOUT 35
YEARS, OCCUPATION:
GUEST FACULTY R/O
12 W.P.No.13723/2023
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
51. ARJUN BARIYA S/O
NANSINGH BARIYA,
AGED ABOUT 24
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
52. RITU THAKRE W/O
SHIV PRASAD
THAKRE, AGED
ABOUT 26 YEARS,
OCCUPATION:
STUDENT R/O AT POST
GARRA, WARD NO.06,
TAHSIL WARASEONI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
53. BHAVNA PARMAR W/O
MANISH PARMAR,
AGED ABOUT 34
YEARS, OCCUPATION:
PRIMARY SHIKSHAK
R/O C-19, INDRAPURI
COLONY BHOPAL
(MADHYA PRADESH)
54. CHHOTELAL
AHIRWAR S/O
BALMUKUND
AHIRWAR, AGED
ABOUT 40 YEARS,
OCCUPATION: GUEST
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
55. LAXMI SAKET D/O
SANTLAL SAKET,
AGED ABOUT 24
YEARS, R/O 354,
VILLAGE BARHA,
POST OBRA, TAHSIL
13 W.P.No.13723/2023
AMARPATAN,
CHORKHEDI,
AMARPATAN SATNA
(MADHYA PRADESH)
56. PRIYANKA PUSHKAR
D/O ANIRUDHA
KUMAR, AGED ABOUT
26 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE POST HARDI,
TAHSIL HUZUR, REWA
(MADHYA PRADESH)
57. BHOOPENDRA KUMAR
PUSHKAR S/O
SWAMIDEEN SAKET,
AGED ABOUT 27
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE POST HARDI,
TAHSIL HUZUR,
DISTRICT REWA
(MADHYA PRADESH)
58. VEENA RAY
CHAUDHARY D/O
BABULAL
CHAUDHARY, AGED
ABOUT 48 YEARS,
OCCUPATION:
HOUSEWIFE R/O
VILLAGE GADHWA,
POST J.P. NAGAR,
TAHSIL HUZUR, REWA
(MADHYA PRADESH)
59. PUSHPRAJ SINGH S/O
LAXMAN SINGH, AGED
ABOUT 26 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE CHINGO,
POST PATERI, TAHSIL
CHITRANGI, DISTRICT
SINGRAULI (MADHYA
PRADESH)
60. KIRAN NIMODA W/O
CHANDRASHEKHAR
14 W.P.No.13723/2023
NIMODA, AGED
ABOUT 29 YEARS,
OCCUPATION:
TEACHER R/O GRAM
MISROD, TAHSIL
DOLARIYA, DISTRICT
NARMADAPURAM
(MADHYA PRADESH)
61. PREETI PANDEY W/O
SHIVENDRA PANDEY,
AGED ABOUT 36
YEARS, OCCUPATION:
TEACHER R/O H-11,
CIVIL LINES, REWA
(MADHYA PRADESH)
62. SANCHITA
CHOURASIA W/O
SAKET CHOURASIYA,
AGED ABOUT 35
YEARS, OCCUPATION:
HOUSEWIFE R/O
MALVIYA WARD,
KEOLARI, DISTRICT
SEONI (MADHYA
PRADESH)
63. VIKASH SINGH
DHAKAR S/O KEDAR
LAL, AGED ABOUT 26
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
64. PRIANKA
CHAURASIYA W/O
KSHEERSAGAR
CHOURASIYA, AGED
ABOUT 35 YEARS,
OCCUPATION:
HOUSEWIFE R/O
DURGA CHURAHA,
GRAM KARAKBEL,
TAHSIL TOGEGAON,
DISTRICT
NARSINGHPUR
(MADHYA PRADESH)
15 W.P.No.13723/2023
65. NITYA GUPTA W/O
RUPESH KUMAR,
AGED ABOUT 35
YEARS, OCCUPATION:
STUDENT R/O WARD
NO.6, KANCHANPURA,
NEAR S.B.I. NIWARI,
DISTRICT NIWARI
(MADHYA PRADESH)
66. REENA YADAV W/O
DEEPAK YADAV,
AGED ABOUT 34
YEARS, OCCUPATION:
STUDENT R/O WARD
NO.21/28, SOUKHI
MOHALLA, SINGHPUR
ROAD, DISTRICT
SHAHDOL (MADHYA
PRADESH)
67. AKASH PATEL S/O
RAGHUNATH PATEL,
AGED ABOUT 31
YEARS, OCCUPATION:
COMPUTER
OPERATOR R/O
PATHARIYA ROAD,
RAMWARD,
GARHAKOTA,
DISTRICT SAGAR
(MADHYA PRADESH)
68. BHARAT SINGH S/O
MAHESH KUMAR
NIGWAL, AGED
ABOUT 31 YEARS,
OCCUPATION: GUEST
FACULTY R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
69. SHIVENDRA YADAV
S/O SHEEL KUMAR
YADAV, AGED ABOUT
24 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
16 W.P.No.13723/2023
(MADHYA PRADESH)
70. HUMESH BAREWAR
S/O DAJIRAM
BAREWAR, AGED
ABOUT 26 YEARS,
OCCUPATION:
PRIMARY TEACHER
R/O AT TEMNI, POST
BHOURGARH, TAHSIL
KHAIRLANJI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
71. MINAKSHEE NEWARE
D/O RAVINDRA
NEWARE, AGED
ABOUT 27 YEARS,
OCCUPATION:
STUDENT R/O AT
PARSATOLA, POST
HIRRI, TAHSIL
KIRNAPUR, DISTRICT
BALAGHAT (MADHYA
PRADESH)
72. DIKSHA MATHUR D/O
JAY KUMAR MATHUR,
AGED ABOUT 29
YEARS, OCCUPATION:
LECTURER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
73. SURABHI JAIN D/O
ABHAY KUMAR JAIN,
AGED ABOUT 28
YEARS, OCCUPATION:
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
74. PURAN MAL SAINI S/O
GOPAL LAL SAINI,
AGED ABOUT 29
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE POST
LASADIYA, TAHSIL
17 W.P.No.13723/2023
PHAGI, DISTRICT
JAIPUR (RAJASTHAN)
75. PRASHANT KHARE S/O
KAILASH KHARE,
AGED ABOUT 25
YEARS, OCCUPATION:
STUDENT R/O
IRRIGATION COLONY,
WARD NO.3,
LAVKUSHNAGAR,
DISTRICT
CHHATARPUR
(MADHYA PRADESH)
76. MUKESH MALI S/O
MAHESH MALI, AGED
ABOUT 33 YEARS,
OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
77. DHEERENDRA KUMAR
SNEHI S/O
CHHOTELAL, AGED
ABOUT 26 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE POST
GHUGHASHI, TAHSIL
NIWADI, DISTRICT
NIWADI (MADHYA
PRADESH)
78. MURLIDHAR LONIYA
S/O DINESH LONIYA,
AGED ABOUT 25
YEARS, OCCUPATION:
ASSISTANT
PROFESSOR R/O
VILLAGE BHANWAR,
POST KARSAR,
RAGHURAJNAGAR,
SATNA, DISTRICT
SATNA (MADHYA
PRADESH)
79. NEHA BHARTI D/O
MANOJ KUMAR JHA,
18 W.P.No.13723/2023
AGED ABOUT 25
YEARS, OCCUPATION:
STUDENT R/O
OFFICER COLONY,
BILASI DEOGHAR,
DISTRICT DEOGHAR
(JHARKHAND)
80. RAMAVTAR YADAV
S/O VISHAL SINGH
YADAV, AGED ABOUT
32 YEARS,
OCCUPATION: TUTOR
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
81. ASHUTOSH NEMA S/O
MAHENDRA NEMA,
AGED ABOUT 29
YEARS, OCCUPATION:
STUDENT R/O
BATALIYAN ROAD,
VIDHYAPURAM,
MAKRONIA, SAGAR,
DISTRICT SAGAR
(MADHYA PRADESH)
82. MUKESH SOLANKI S/O
BABULAL SOLANKI,
AGED ABOUT 37
YEARS, OCCUPATION:
GUEST TEACHER R/O
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
83. KRATI PATEL D/O
RAGHUVIR PATEL,
AGED ABOUT 33
YEARS, OCCUPATION:
HOUSEWIFE R/O
WARD NO.18, SHIV
SHAKTI SADAN, CIVIL
LINE, ANJANIYA,
MANDLA (MADHYA
PRADESH)
84. SHRIKANT
19 W.P.No.13723/2023
DAHARWAL S/O
MAAHVIR SEWAK,
AGED ABOUT 46
YEARS, OCCUPATION:
TEACHER R/O NEAR
YOGIRAJ TALKIES,
BEHIND T.V.S.
SHOWROM, DISTRICT
SEONI (MADHYA
PRADESH)
85. PRIYANJWALA
DWIVEDI D/O VIKASH
DWIVEDI, AGED
ABOUT 31 YEARS,
OCCUPATION:
STUDENT R/O HOUSE
NO.185, SHANTI MARG,
UMARIA, TAHSIL
BHANDAV, DISTRICT
UMARIA (MADHYA
PRADESH)
86. MAHAVEER JAIN S/O
AMRIT LAL JAIN,
AGED ABOUT 25
YEARS, OCCUPATION:
STUDENT R/O SHANTI
NAGAR COLONY,
TIKAMGARH,
DISTRICT
TIKAMGARH
(MADHYA PRADESH)
87. NEETU VYAS W/O
DHARMENDRA VYAS,
AGED ABOUT 29
YEARS, OCCUPATION:
GUEST TEACHER R/O
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
88. RAKESH GOSWAMI
S/O SANTOSHI LAL,
AGED ABOUT 36
YEARS, OCCUPATION:
PRIMARY TEACHER
R/O C-19, INDRAPURI
COLONY BHOPAL
20 W.P.No.13723/2023
(MADHYA PRADESH)
89. ASHISH PRATAP
SINGH S/O TULARAM
SINGH, AGED ABOUT
28 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE POST
BHARHUT, TAHSIL
UCHEHARA, DISTRICT
SATNA (MADHYA
PRADESH)
90. CHANDRABHAN
SINGH S/O LAL SINGH
CHOUHAN, AGED
ABOUT 26 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
91. PARASRAM
BARASKAR S/O
HARIRAM, AGED
ABOUT 27 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE CHHIMDI,
POST DHAPADA,
TAHSIL SHAHPUR,
DISTRICT BETUL
(MADHYA PRADESH)
92. SHIVWATI SINGH D/O
LALLOO SINGH, AGED
ABOUT 27 YEARS,
OCCUPATION:
STUDENT R/O GRAM
PANGNA, POST
OFFICE AND TAHSIL
JAITHARI, DISTRICT
ANUPPUR (MADHYA
PRADESH)
93. SAVAN KUMAR GOHIL
S/O RAY SINGH
GOHIL, AGED ABOUT
30 YEARS,
21 W.P.No.13723/2023
OCCUPATION:
PRIMARY TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
94. SULAB NAYAK S/O
ABHAY KUMAR JAIN,
AGED ABOUT 31
YEARS, OCCUPATION:
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
95. RANJILA PATELIYA
D/O DAL SINGH
PATELIYA, AGED
ABOUT 28 YEARS,
OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
96. KUMARI JULI D/O
SANJAY KUMKAR
YADAV, AGED ABOUT
37 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE SAROTIYA,
DISTRICT GODDA
(JHARKHAND)
97. PRATIKSHA TIWARI
D/O NARENDRA
KUMAR TIWARI,
AGED ABOUT 27
YEARS, OCCUPATION:
STUDENTQ R/O WARD
NO.07, FOREST
COLONY, SOHAGPUR,
SHAHDOL, DISTRICT
SHAHDOL (MADHYA
PRADESH)
98. TANUJA KHAN D/O
NAWAB KHAN GOURY,
AGED ABOUT 41
22 W.P.No.13723/2023
YEARS, OCCUPATION:
TEACHER R/OARJUN
WARD NO.2,
TULSINAGAR, BETUL,
DISTRICT BETUL
(MADHYA PRADESH)
99. DEEKSHA TIWARI W/O
SANJEEV DIXIT, AGED
ABOUT 30 YEARS,
OCCUPATION:
TEACHER R/O
VILLAGE BARADI
KALAN, TAHSIL
SHYAMPUR, DISTRICT
SEHORE (MADHYA
PRADESH)
100. ASHISH KUMAR
BAGHEL S/O KULPAT
DAS BAGHEL, AGED
ABOUT 26 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE POST
KACHHRATOLA,
BLOCK
PUSHPRAJGARH,
DISTRICT ANUPPUR
(MADHYA PRADESH)
101. SONAM SHARMA W/O
KRISHNKANT
SHARMA, AGED
ABOUT 31 YEARS,
OCCUPATION: GUEST
FACULTY R/O C-19
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
102. RINKU RATHOR S/O
RAMSEVAK RATHOR,
AGED ABOUT 31
YEARS, OCCUPATION:
TUTOR R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
103. RICHA D/O ASHOK
23 W.P.No.13723/2023
KUMAR SONI, AGED
ABOUT 26 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE PATHAN
PURA PANWARI,
DISTRICT MAHOBA
(UTTAR PRADESH)
104. SANGEETA TEMBHRE
W/O RAKESH KUMAR
TEMBHRE, AGED
ABOUT 36 YEARS,
OCCUPATION:
HOUSEWIFE R/O
VILLAGE PANBIHARI,
POST AND TAHSIL
LALBURRA, DISTRICT
BALAGHAT (MADHYA
PRADESH)
105. SONU S/O KAMLESH,
AGED ABOUT 32
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
106. VIBHA PATEL D/O
BRIJVASI LAL PATEL,
AGED ABOUT 32
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE
RAJIGAWAN, POST
KHAIRA KANKESA,
BLOCK MAUGANJ,
DISTRICT REWA
(MADHYA PRADESH)
107. NEETESH RATHOR S/O
RAMDAYAL RATHOR,
AGED ABOUT 43
YEARS, OCCUPATION:
TEACHER R/O HIG 41,
SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
108. BRIJENDRA SINGH S/O
24 W.P.No.13723/2023
RAMPRATAP SINGH,
AGED ABOUT 33
YEARS, OCCUPATION:
PRIMARY TEACHER
R/O VILLAGE SIRSI,
POST BARAMBABA,
TAHSIL GOPAD
BANAS, DISTRICT
SIDHI (MADHYA
PRADESH)
109. AJAY PRAJAPATI S/O
RAMCHARAN
PRAJAPATI, AGED
ABOUT 28 YEARS,
OCCUPATION:
STUDENT R/O WARD
NO.01, DHANPURI,
BEHIND BLOCK
OFFICE, DISTRICT
SHAHDOL (MADHYA
PRADESH)
110. SEEMA DEVAKE D/O
KARAN SINGH
DEVAKE, AGED
ABOUT 37 YEARS,
OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
111. VINAY KUMAR
MANDLE S/O SHRI
PRABHU DAYAL
MANDLE, AGED
ABOUT 38 YEARS,
OCCUPATION:
TEACHER R/O 112,
OLD MARKET WARD
NO.13 PARASWADA,
TAHSIL PARASWADA,
DISTRICT BALAGHAT
(MADHYA PRADESH)
112. ADITI SINGH
KUSHWAH D/O RAJ
BAHADUR SINGH
KUSHWAH, AGED
ABOUT 24 YEARS,
25 W.P.No.13723/2023
OCCUPATION:
TEACHER R/O SP-20,
SHRIDHPURAM,
MANDAKINI KOLAR
ROAD, BHOPAL
(MADHYA PRADESH)
113. VIVEK KHARE S/O
LATE MR. RAJ KUMAR
KHARE, AGED ABOUT
40 YEARS,
OCCUPATION:
TEACHER R/O H.NO.
223, KATRA,
ADHARTAL,
JABALPUR (MADHYA
PRADESH)
114. MANOJ AHIRWAR S/O
LALLA AHIRWAR,
AGED ABOUT 29
YEARS, OCCUPATION:
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
115. VEERENDRA SINGH
CHADAR S/O
CHURAMAN, AGED
ABOUT 31 YEARS,
OCCUPATION:
TEACHER R/O GRAM
KAPKHEDA, POST
KARAKBEL, TAHSIL
GOTEGAON, DISTRICT
NARSINGHPUR
(MADHYA PRADESH)
116. KUSUM BAGHEL S/O
BANDAR SINGH
BAGHEL, AGED
ABOUT 33 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
117. SUSHMA CHAUDHARY
D/O BEESRAM
26 W.P.No.13723/2023
CHAUDHARY, AGED
ABOUT 28 YEARS,
OCCUPATION:
STUDENT R/O WARD
NO. 01, SHANKAR
NAGAR COLLOGE
CHOUK, SHIKANDRA
ROAD, WARASEONI,
TAHSIL WARASEONI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
118. RUPESH NEWARE S/O
SHRI RAMPRASAD
NEWARE, AGED
ABOUT 24 YEARS,
OCCUPATION:
STUDENT R/O R/O
GUDMA POST PNDRAI
KALAN, TAHSIL
BARGHAT, DISTRICT
SEONI (MADHYA
PRADESH)
119. UMA AHIRWAR W/O
SHRI SATYENDRA
PRAKASH, AGED
ABOUT 33 YEARS,
OCCUPATION:
HOUSEWIFE R/O
10/145, BAUDDHA
BIHAR COLONY,
BEHIND OLD
POLYTECHNIC
COLLEGE, DHONGA,
DISTRICT
TIKAMGARH
(MADHYA PRADESH)
120. VIJENDRA SINGH
SONGRA S/O SHRI
MAN SINGH SONGAA,
AGED ABOUT 34
YEARS, OCCUPATION:
PRIVATE TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
121. MAMTA JADHAW D/O
27 W.P.No.13723/2023
BHIM SINGH JADHAW,
AGED ABOUT 31
YEARS, OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY
BHOPAL (MADHYA
PRADESH)
122. RUBY CHARAR W/O
ANAND KUMAR, AGED
ABOUT 31 YEARS,
OCCUPATION:
HOUSEWIFE R/O 09,
RIYANA VILLAGE
POST RIYANA, TAHSIL
PATAN, DISTRICT
JABALPUR (MADHYA
PRADESH)
123. DEEKSHA TIWARI W/O
SANJEEV DIXIT, AGED
ABOUT 30 YEARS,
OCCUPATION:
TEACHER R/O
VILLAGE BARADI
KALAN, TAHSIL
SHYAMPUR, DISTRICT
SEHORE (MADHYA
PRADESH)
124. ANSHU SONI D/O
RAKESH KUMAR SONI,
AGED ABOUT 24
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE POST
BELWA PAIKAN,
TAHSIL MANGAWAN,
DISTRICT REWA
(MADHYA PRADESH)
125. VIJAY SINGH GAWLE
S/O AMAN SINGH
GAWLE, AGED ABOUT
34 YEARS,
OCCUPATION: GUEST
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
28 W.P.No.13723/2023
126. PRIYANK NAGLE S/O
MR SHANTI LAL
NAGLE, AGED ABOUT
29 YEARS,
OCCUPATION:
STUDENT R/O 81/1
GUJRATI COLONY
NAGPUR ROAD
MULTAI, DISTRICT
BETUL (MADHYA
PRADESH)
127. KAJAL CHAURASIYA
D/O KAMLESH
CHAURASIYA, AGED
ABOUT 29 YEARS,
OCCUPATION:
HOUSEWIFE R/O
DABHAURA, VILLAGE
TAHSIL JAWA,
DISTRICT REWA
(MADHYA PRADESH)
128. REENA CHOUHAN D/O
SUKHLAL CHOUHAN,
AGED ABOUT 31
YEARS, OCCUPATION:
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
129. BHAGWAN BAMANIYA
S/O LATE SHRI RUP
SINGH BAMANIYA,
AGED ABOUT 35
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
130. AMRIT LAL RAIDAS
S/O HARIDIN RAIDAS,
AGED ABOUT 33
YEARS, OCCUPATION:
TEACHER R/O
VILLAGE BHAROULA,
DISTRICT UMARIA
(MADHYA PRADESH)
29 W.P.No.13723/2023
131. RAJENDRA KUMAR
SAKET S/O SHIVNATH
SAKET, AGED ABOUT
32 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE JABA, POST
BARA KHURD, TAHSIL
MAIHAR, DISTRICT
SATNA (MADHYA
PRADESH)
132. RAKESH CHOUHAN
S/O KERU, AGED
ABOUT 30 YEARS,
OCCUPATION:
TEACHER R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
133. IMRAN KHAN BAHNA
S/O TEJ KHAN BAHNA,
AGED ABOUT 33
YEARS, OCCUPATION:
TEACHER R/O WARD
NO.3, REHLI, DISTRICT
SAGAR (MADHYA
PRADESH)
134. PRASHANT NARETI
S/O JHAM SINGH,
AGED ABOUT 31
YEARS, OCCUPATION:
STUDENT R/O CIVIL
LINE, MUNDAPAR,
WARD NO.11,
BARGHAT, DISTRICT
SEONI (MADHYA
PRADESH)
135. TARUN KUMAR
GWALE S/O TEERATH
DAS GWALE, AGED
ABOUT 30 YEARS,
OCCUPATION:
GOVERNMENT
TEACHER R/O
VILLAGE TIKARIYA,
101, POST
VIKRAMPUR,
30 W.P.No.13723/2023
DISTRICT DINDORI
(MADHYA PRADESH)
136. NIRMAL GUPTA S/O
SURESH CHANDRA
GUPTA, AGED ABOUT
38 YEARS,
OCCUPATION:
SERVICE R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
137. MUKESH BALESHWAR
S/O DAYARAM, AGED
ABOUT 44 YEARS,
OCCUPATION:
PRIVATE JOB R/O HIG
41, SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
138. KASMEEREE KHAN
D/O JAHOOR KHAN,
AGED ABOUT 34
YEARS, OCCUPATION:
PRIMARY TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
139. RAMCHANDRA PARGI
S/O KALLU PARGI,
AGED ABOUT 33
YEARS, OCCUPATION:
TEACHER R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
140. ARCHANA CHAUHAN
D/O B.S. SENGAR,
AGED ABOUT 31
YEARS, OCCUPATION:
ASSISTANT
PROFESSOR R/O H.NO.
304/A, SONAGIRI
PIPLANI, NEAR
QUALITY
RESTAURANT,
31 W.P.No.13723/2023
DISTRICT BHOPAL
(MADHYA PRADESH)
141. SHAILJA KHATIK D/O
JEEVANLAL KHATIK,
AGED ABOUT 34
YEARS, OCCUPATION:
HOUSEWIFE R/O HIG
41, SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
142. SHRIKRISHNA DANGI
S/O HARE SINGH
DANGI, AGED ABOUT
37 YEARS,
OCCUPATION:
UNEMPLOYMENT R/O
HIG 41, SANJEEV
NAGAR DISTRICT
BHOPAL (MADHYA
PRADESH)
143. NISHA BANSOD W/O
GORAKH KUMAR
BANSOD, AGED ABOUT
40 YEARS,
OCCUPATION:
PRIVATE JOB R/O
KAINDATOLA, POST
BIRSA, TAHSIL BIRSA,
DISTRICT BALAGHAT
(MADHYA PRADESH)
144. SHAKUN AHIRWAR
W/O RAMKUMAR
AHIRWAR, AGED
ABOUT 33 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE BAJNA,
TAHSIL BUXWAHA,
DISTRICT
CHHATARPUR
(MADHYA PRADESH)
145. MALATI MORI D/O
THAVRIYA MORI,
AGED ABOUT 30
YEARS, OCCUPATION:
STUDENT R/O C-19,
32 W.P.No.13723/2023
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
146. DHULIYA DODIYAR
D/O HIMALA, AGED
ABOUT 29 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
147. CHANDRA SHEKHAR
DOHARE S/O P.R.
DOHARE
OCCUPATION: GUEST
TEACHER IN
GOVERNMENT
SCHOOL R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
148. MADHU LATA JAIN
D/O NIHAL CHAND
JAIN, AGED ABOUT 35
YEARS, OCCUPATION:
TEACHER R/O 21,
MAHAVEER COLONY
BEHIND S.P. COLLEGE,
SHIV MANDIR KE
PASS, BIJAYNAGAR
DISTRICT AJMER
(RAJASTHAN)
149. LAXMI RAIKWAR D/O
MURLI RAIKWAR,
AGED ABOUT 43
YEARS, OCCUPATION:
UNEMPLOYMENT R/O
MURLI RAIKWAR,
WARD NO. 09, TAMRAI
MOHALLA, LODHI
KUIYA, INFRONT OF
GELANI SINDHI
CHHATARPUR
(MADHYA PRADESH)
150. GOUTAM SINGH
MARAVI S/O SAKAL
33 W.P.No.13723/2023
SINGH MARAVI, AGED
ABOUT 31 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE
KARAKWADA MAI,
POST BARODA,
TAHSIL LAKHNADON,
DISTRICT SEONI
(MADHYA PRADESH)
151. REKHA KANEL D/O
KAILASH KANEL,
AGED ABOUT 30
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
152. DARSHNI DUBEY D/O
AMRATASH DUBEY,
AGED ABOUT 36
YEARS, OCCUPATION:
STUDENT R/O H.NO.
1443, OLD SHASTRI
NAGAR, BAJNAMATH,
MEDICAL COLLEGE
ROAD, PARSHURAM
CHOWK, TRIPURI
WARD, GARHA,
JABALPUR (MADHYA
PRADESH)
153. RAJESH KUMAR
SHUKLA S/O JAGDISH
PRASAD SHUKLA,
AGED ABOUT 43
YEARS, OCCUPATION:
GUEST TEACHER R/O
C-19, INDRAPURI
COLONY, BHOPAL
(MADHYA PRADESH)
154. ANURAG MISHRA S/O
KAMLAKAR MISHRA,
AGED ABOUT 25
YEARS, OCCUPATION:
TEACHER R/O
VILLAGE KORANW,
POST MANGI, THANA
34 W.P.No.13723/2023
CHAKGHAT, BLOCK
TEONTHER, DISTRICT
REWA (MADHYA
PRADESH)
155. NEHA LAKHAN D/O
HOTAM SINGH
LAKHAN, AGED
ABOUT 31 YEARS,
OCCUPATION:
STUDENT R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
156. HEMENDRA S/O
DINESH KUMAR, AGED
ABOUT 24 YEARS,
OCCUPATION:
STUDENT R/O WARD
NO.02, AT CHIKHALI,
POST BAHELA, TAHSIL
LANJI, DISTRICT
BALAGHAT (MADHYA
PRADESH)
157. RAVINA WASUNIYA
D/O MR. DURGALAL
WASUNIYA, AGED
ABOUT 27 YEARS,
OCCUPATION:
PRIMARY TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
158. SEV LAL MARAVI S/O
BASHORI LAL
MARAVI, AGED
ABOUT 32 YEARS,
OCCUPATION:
TEACHER R/O WARD
NO.1, VILLAGE POST
TINDUA, TAHSIL
KEOLARI, DISTRICT
SEONI (MADHYA
PRADESH)
159. SHASHIKANT SINGH
S/O SHRI THAKUR
35 W.P.No.13723/2023
DAS, AGED ABOUT 38
YEARS, OCCUPATION:
PRIVATE TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
160. BHOOPESH KUMAR
PATLE S/O SHRI
KANHAIYA LAL
PATLE, AGED ABOUT
31 YEARS,
OCCUPATION:
PRIVATE JOB R/O
H.NO.119/1,
GOVERNMENT
SANJAY NIKUNJ
NIWAS, TAHSIL POST
NIWAS, DISTRICT
MANDLA (MADHYA
PRADESH)
161. SNEHLATA YADAV
D/O SURESH YADAV,
AGED ABOUT 37
YEARS, OCCUPATION:
TEACHER IN
GOVERNMENT
SCHOOL R/O SHIV
PARVATI COLONY, ITI
ROAD,
NARMADAPURAM
(MADHYA PRADESH)
162. PRAMOD KUMAR
RAIDAS S/O KAMALA
PRASAD RAIDAS,
AGED ABOUT 31
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE BILTUKARI,
POST SAROULI,
TAHSIL KUNDAM
DISTRICT JABALPUR
(MADHYA PRADESH)
163. CHHUTTO LAL
RAIDAS S/O BHOORE
LAL RAIDAS, AGED
ABOUT 46 YEARS,
36 W.P.No.13723/2023
OCCUPATION:
PRIVATE JOB R/O 43,
GRAM BILTUKARI,
POST SAROULI,
TAHSIL KUNDAM,
DISTRICT JABALPUR
(MADHYA PRADESH)
164. POOJA
YASHWANTRAO
KONGHE D/O RAJU
TAYADE, AGED
ABOUT 30 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
165. NEERAJ SHARMA S/O
RAJMAL SHARMA,
AGED ABOUT 39
YEARS, OCCUPATION:
TEACHER R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
166. PAVAN KUMAR
MALVIYA S/O
RAMLAL MALVIYA,
AGED ABOUT 36
YEARS, OCCUPATION:
STUDENT R/O SANJAY
NAGAR, GWALTOLI,
NARMADAPURAM
DISTRICT
NARMADAPURAM
(MADHYA PRADESH)
167. PRIYANKA SHARMA
W/O MANESH
SHARMA, AGED
ABOUT 37 YEARS,
OCCUPATION:
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
168. SEEMA KAURAV D/O
37 W.P.No.13723/2023
MAHAVEER SINGH,
AGED ABOUT 35
YEARS, OCCUPATION:
HOUSEWIFE R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
169. PREETI KAURAV D/O
PRAHLAD SINGH
KAURAV, AGED
ABOUT 34 YEARS,
OCCUPATION:
PRIVATE JOB R/O HIG
41, SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
170. ANIL PARIHAR S/O
SHYAM SINGH
PARIHAR, AGED
ABOUT 34 YEARS,
OCCUPATION:
PRIVATE JOB R/O
H.NO. 134, VILLAGE
INTKHEDI SADAK,
TAHSIL HUZUR,
BERASIA ROAD,
BHOPAL DISTRICT
BHOPAL (MADHYA
PRADESH)
171. ISHA BAGESHWAR
W/O SANTOSH
BAGESHWAR, AGED
ABOUT 34 YEARS,
OCCUPATION:
PRIMARY TEACHER
R/O HIG 41, SANJEEV
NAGAR DISTRICT
BHOPAL (MADHYA
PRADESH)
172. ANKITA MALVIYA
W/O SANTOSH
MALVIYA, AGED
ABOUT 33 YEARS,
OCCUPATION: GUEST
TEACHER R/O WARD
NO.11, BERKHEDI,
BUDNI, TAHSIL BUDNI,
38 W.P.No.13723/2023
DISTRICT SEHORE
(MADHYA PRADESH)
173. FAISAL BAIG S/O
AFJAL BAIG, AGED
ABOUT 28 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE AND POST
BANSKHEDA
DISTRICT RAISEN
(MADHYA PRADESH)
174. ARJUN SINGH
GUNDIYA S/O SHRI
VIJJA GUNDIYA, AGED
ABOUT 40 YEARS,
OCCUPATION:
TEACHER R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
175. SACHITA BANSOD W/O
MAHESH KUMAR
BANSOD, AGED ABOUT
36 YEARS,
OCCUPATION:
STUDENT R/O AT
MOHADI, POST
AARAMBHA, TAHSIL
KAHIRLANJI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
176. VIRENDRA KUMAR
FARKARE S/O
BALAKRAM
FARKARE, AGED
ABOUT 31 YEARS,
OCCUPATION: GUEST
TEACHER R/O WARD
NO.12, VILLAGE
GOHJAR, POST
SARANGBIHARI,
TAHSIL MOHKHED,
DISTRICT
CHHINDWARA
(MADHYA PRADESH)
177. PARAM LAL AHIRWAR
39 W.P.No.13723/2023
S/O KHILLU
AHIRWAR, AGED
ABOUT 30 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE POST
DEORAN, TAHSIL
BADAMALEHARA,
DISTRICT
CHHATARPUR
(MADHYA PRADESH)
178. SMITA PRADEEP
GAJBHIYE W/O
PRADEEP GAJBHIYE,
AGED ABOUT 46
YEARS, OCCUPATION:
MIDDLE TEACHER IN
GOVERNMENT
SCHOOL R/O 3/6, E-3,
NUPUR KUNJ, ARERA
COLONY, NEAR PARAS
CITY, BHOPAL
(MADHYA PRADESH)
179. SHRADDHA GADEKAR
D/O HARIPRASAD,
AGED ABOUT 23
YEARS, OCCUPATION:
STUDENT R/O VERMA
COLONY, BARELI,
RAISEN (MADHYA
PRADESH)
180. VIKRAM AKHADIYA
S/O BHANGDA
AKHADIYA, AGED
ABOUT 28 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
181. JEEVAN LAL S/O
KHUSHI LAL, AGED
ABOUT 32 YEARS,
OCCUPATION:
PRIVATE JOB R/O
VILLAGE
HAKEEMKHEDI, POST
40 W.P.No.13723/2023
ANDOL, TAHSIL
RAISEN, DISTRICT
RAISEN (MADHYA
PRADESH)
182. AMIT MASIH S/O
GLADWIN MASIH,
AGED ABOUT 30
YEARS, OCCUPATION:
STUDENT R/O HOUSE
NO.37, WARD NO.13,
GOTIYAPURA,
SOHANLAL MARG,
SEONI MALWA,
DISTRICT
NARMADAPURAM
(MADHYA PRADESH)
183. MUKESH BHARATI S/O
SHRIRAM BHARATI,
AGED ABOUT 38
YEARS, OCCUPATION:
PRIVAE JOB R/O CIVIL
WARD NO.07, PURANI
HOUSING BOARD
COLONY, NEAR BY
BHARTI JI GAS
AGENCY OFFICE,
DAMOH (MADHYA
PRADESH)
184. JAGDISH SINGH S/O
HARNAM SINGH,
AGED ABOUT 38
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
185. JATAN SINGH MEENA
S/O MAR SINGH
MEENA, AGED ABOUT
30 YEARS,
OCCUPATION:
PRIMARY TEACHER
R/O C-19, INDRAPURI
COLONY, BHOPAL
(MADHYA PRADESH)
186. PRIYANKA SHARMA
41 W.P.No.13723/2023
W/O MANISH SHARMA,
AGED ABOUT 37
YEARS, OCCUPATION:
GUEST TEACHER R/O
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
187. SEEMA KAURAV D/O
MAHAVEER KAURAV,
AGED ABOUT 35
YEARS, OCCUPATION:
HOUSEWIFE R/O HIG
41, SANJEEV NAGAR
DISTRICT BHOPAL
(MADHYA PRADESH)
188. ARTI TANDIYA D/O
MR. PREM LAL
TANDIYA, AGED
ABOUT 32 YEARS,
OCCUPATION: GUEST
TEACHER R/O
VILLAGE BHAGWAR,
POST KUSHMI,
DISTRICT SIDHI
(MADHYA PRADESH)
189. PRAVESH KUMAR S/O
SHANKAR LAL, AGED
ABOUT 26 YEARS,
OCCUPATION:
GOVERNMENT
TEACHER R/O
VILLAGE LAKHAWAR,
POST KOTARA KALAN,
TAHSIL TEONTHAR,
THANA JANEH
DISTRICT REWA
(MADHYA PRADESH)
190. SUNITA MOURYA W/O
KANTILAL MOURYA,
AGED ABOUT 39
YEARS, OCCUPATION:
HOUSEWIFE R/O C-19,
INDRAPURI COLONY,
BHOPAL (MADHYA
PRADESH)
42 W.P.No.13723/2023
191. ASHWINI SHASTRI D/O
ASHUTOSH SHASTRI,
AGED ABOUT 26
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
192. MANOJ KUMAR
MEHRA S/O SHRI LAL
SINGH MEHRA, AGED
ABOUT 33 YEARS,
OCCUPATION:
PRIVATE TEACHER
R/O HOUSE NO. 608/1,
WARD NO.9,
JAMADARI MOHALLA,
BANKHEDI TAHSIL
BANKHEDI, DISTRICT
NARMADAPURAM
(MADHYA PRADESH)
193. DEVENDRA SINGH
HANOTIYA S/O
BAHADUR SINGH
HANOTIYA, AGED
ABOUT 28 YEARS,
OCCUPATION:
PRIVATE TEACHER
R/O HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
194. KRISHANKANT
RAGHUWANSHI S/O
PANCHAM SINGH,
AGED ABOUT 34
YEARS, OCCUPATION:
GUEST TEACHER R/O
POST NAHARKOLA
KALA, TAHSIL SEONI
MALWA, DISTRICT
NARMADAPURAM
(MADHYA PRADESH)
195. HIMANI GAUTAM D/O
YOGENDRA KUMAR
GAUTAM, AGED
ABOUT 30 YEARS,
43 W.P.No.13723/2023
OCCUPATION:
STUDENT R/O 301,
SHANTICHHAYA,
NEAR GURUNANAK
PUBLIC SCHOOL
KOTA JUNCTION
KOTA (RAJASTHAN)
196. POONAM SINGH D/O
INDRAJEET SINGH,
AGED ABOUT 29
YEARS, OCCUPATION:
PRIVATE TEACHER
R/O GRAM
MAGARWAR, POST
BIHARANO,-1, KARANI
KHURD,
RAMPURBAGHELAN
DISTRICT SATNA
(MADHYA PRADESH)
197. TEERATH PRASAD
SINGH OLADI S/O
JAWAHAR SINGH,
AGED ABOUT 30
YEARS, OCCUPATION:
STUDENT R/O
DINDORI (MADHYA
PRADESH)
198. JOOHI SINGH D/O
MANOJ KUMAR SINGH
W/O ATUL SINGH
BAGHEL, AGED
ABOUT 31 YEARS,
OCCUPATION: GUEST
TEACHER R/O GRAM
JAMUHARA, POST
PANNI, TAHSIL
MAUGANJ DISTRICT
REWA (MADHYA
PRADESH)
199. VIKAS KUMAR SINGH
S/O MANOJ KUMAR
SINGH, AGED ABOUT
31 YEARS,
OCCUPATION:
PRIMARY TEACHER
R/O GRAM
BANSKUVARI, POST
44 W.P.No.13723/2023
MAGARDHA,
DISTRICT
NARSINGHPUR
(MADHYA PRADESH)
200. RICHA MATHUR W/O
ANKUR MATHUR,
AGED ABOUT 38
YEARS, OCCUPATION:
STUDENT R/O G-3/467,
GULMOHAR COLONY,
BHOPAL (MADHYA
PRADESH)
201. ARPIT KUMAR S/O
PREMLAL, AGED
ABOUT 30 YEARS,
OCCUPATION:
STUDENT R/O NEW
BARASKAR COLONY,
MAHAWEER WARD,
TIKARI BETUL
(MADHYA PRADESH)
202. NISHA CHAUDHARI
D/O MAHESH KUMAR,
AGED ABOUT 30
YEARS, OCCUPATION:
PRIVATE TEACHER
R/O SINDHI CAMP
COLONY, WARD NO.19,
LANE NO.2 DISTRICT
SATNA (MADHYA
PRADESH)
203. ASIB KHAN S/O
TABISH KHAN, AGED
ABOUT 32 YEARS,
OCCUPATION: GUEST
TEACHER R/O
VILLAGE BANGLA
BADKHEDA, BLOCK
DHEEMARKHEDA,
DISTRICT KATNI
(MADHYA PRADESH)
204. KRISHNA KUMAR
MEHAR S/O MR.
GANESH PRASAD
MEHAR, AGED ABOUT
31 YEARS,
45 W.P.No.13723/2023
OCCUPATION: GUEST
TEACHER R/O
VILLAGE AT POST
BANKHEDI, TAHSIL
BANDKHEDI,
DISTRICT
NARMADAPURAM
(MADHYA PRADESH)
205. SUMER MEWADA S/O
DEVI SINGH MEWADA,
AGED ABOUT 23
YEARS, OCCUPATION:
STUDENT R/O
VILLAGE HIRAPUR,
TAHSIL ASHTA,
DISTRICT SEHORE
(MADHYA PRADESH)
206. AAMIR KHAN S/O
SHAFIQ KHAN, AGED
ABOUT 27 YEARS,
OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
207. PAHALWAN AHIRWAR
S/O LAXMAN
AHIRWAR, AGED
ABOUT 27 YEARS,
OCCUPATION:
STUDENT R/O
VILLAGE PIPARA
KALAN POST
SENDHPA, TAHSIL
BADAMALEHRA,
DISTRICT
CHHATARPUR
(MADHYA PRADESH)
208. RAJESH KUMAR
YADAV S/O NATHAN
SINGH YADAV, AGED
ABOUT 48 YEARS,
OCCUPATION: GUEST
FACULTY IN
GOVERNMENT
SCHOOL R/O NEAR
EXCELLENCE
46 W.P.No.13723/2023
SCHOOL NO.1, GALI
NO.3, VEERSAVARKAR
WARD, BINA DISTRICT
SAGAR (MADHYA
PRADESH)
209. SONU KORI W/O
BHAIYA LAL VERMA,
AGED ABOUT 28
YEARS, OCCUPATION:
STUDENT R/O 14/1440,
SAMAN SANJAY
NAGAR, NEAR WATER
TANK REWA,
DISTRICT REWA
(MADHYA PRADESH)
210. RUCHI TRIPATHI D/O
SHESH DHAR
TRIPATHI, AGED
ABOUT 35 YEARS,
OCCUPATION:
PRIVATE JOB R/O J-
167, DAKSHINPURI, DR.
AMBEDKAR NEW
DELHI (DELHI)
211. RAVENDRA KUMAR
SATNAMI S/O CHAND
KUMAR SATNAMI,
AGED ABOUT 36
YEARS, OCCUPATION:
GUEST TEACHER R/O
VILLAGE POST
HIRAUDI, TAHSIL
MAJHGAWAN,
DISTRICT SATNA
(MADHYA PRADESH)
212. VIJAY KUMAR
BHARTI S/O
ANANDILAL BHARTI,
AGED ABOUT 32
YEARS, OCCUPATION:
GUEST TEACHER R/O
VILLAGE POST
SEMARIYA, WARD
NO.5 DISTRICT REWA
(MADHYA PRADESH)
213. MANISHA PARMAR
47 W.P.No.13723/2023
W/O SHAKTI PRATAP
SINGH D/O
RAMKUMAR SINGH,
AGED ABOUT 36
YEARS, OCCUPATION:
TEACHER R/O H.NO.
1/1, TYPE-II,
VIVEKANAND NAGAR
ORDNANCE FACTORY,
KATNI (MADHYA
PRADESH)
214. DHUM SINGH JAMRA
S/O SURPAL JAMRA,
AGED ABOUT 33
YEARS, OCCUPATION:
STUDENT R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
215. NARENDRA KUMAR
CHOUHAN S/O
SANTRAM SINGH
CHOUHAN, AGED
ABOUT 46 YEARS,
OCCUPATION:
PRIVATE TEACHER
R/O GRAM POST
GUGALWADA, TAHSIL
BARI DISTRICT
RAISEN (MADHYA
PRADESH)
216. PRAVEEN KUMAR
BHALAWI S/O NOT
MENTION, AGED
ABOUT 24 YEARS,
OCCUPATION:
STUDENT R/O AT
LALPUR, POST
DHARNA KALAN,
TAHSIL BARGHAT,
DISTRICT SEONI
(MADHYA PRADESH)
217. KAVITA CHOUHAN
W/O KARPAL SINGH
CHOUHAN, AGED
ABOUT 34 YEARS,
OCCUPATION: GUEST
48 W.P.No.13723/2023
TEACHER R/O HIG 41,
SANJEEV NAGAR,
DISTRICT BHOPAL
(MADHYA PRADESH)
218. DEVMANSHAH S/O
MADHU, AGED ABOUT
25 YEARS,
OCCUPATION:
STUDENT R/O AT
HARDOLI, POST
KATHI, TAHSIL AMLA
DISTRICT BETUL
(MADHYA PRADESH)
219. SHARAD PANWAR S/O
SANJAY PANWAR,
AGED ABOUT 29
YEARS, OCCUPATION:
GUEST TEACHER R/O
HIG 41, SANJEEV
NAGAR, DISTRICT
BHOPAL (MADHYA
PRADESH)
220. SANPNA SHENDE W/O
VINOD KUMAR
SHENDE, AGED ABOUT
38 YEARS,
OCCUPATION:
UNEMPLOYMENT R/O
AT KANHARTOLA
(AMOI), POST LALPUR,
TAHSIL KHAIRLANJI
DISTRICT BALAGHAT
(MADHYA PRADESH)
221. ANITA W/O BALI
SINGH, AGED ABOUT
43 YEARS,
OCCUPATION:
PRIVATE TEACHER
R/O M.Q. 450,
SHOBHAPUR, CLUB
COLONY (SARNI),
GRAM PATHAKHERA,
TAHSIL
GHORADONGRI,
DISTRICT BETUL
(MADHYA PRADESH)
49 W.P.No.13723/2023
222. KIRAN YADAV W/O
PREMCHAND YADAV,
AGED ABOUT 39
YEARS, OCCUPATION:
GUEST TEACHER R/O
C-19, INDRAPURI
COLONY, BHOPAL
(MADHYA PRADESH)
223. KRISHN KUMAR
RAVAT S/O BHOLA
PRASAD RAVAT, AGED
ABOUT 29 YEARS,
OCCUPATION:
PRIVATE TEACHER
R/O VILLAGE DADAR,
POST BARAV, TAHSIL
HANUMANA,
DISTRICT REWA
(MADHYA PRADESH)
224. RAJARAM GOUND S/O
PARAM LAL GOUND,
AGED ABOUT 32
YEARS, OCCUPATION:
TEACHER R/O GRAM
BICHUWA, POST
BALEH, TAHSIL
GARHAKOTA,
DISTRICT SAGAR
(MADHYA PRADESH)
225. PREMLAL AHIRWAR
S/O BARELAL
AHIRWAR, AGED
ABOUT 27 YEARS,
OCCUPATION:
STUDENT R/O GRAM
POST SENDHPA,
TAHSIL
BADAMALEHRA,
DISTRICT
CHHATARPUR
(MADHYA PRADESH)
226. TRIVENEE PATHADE
D/O MADANLAL
PATHADE, AGED
ABOUT 26 YEARS,
OCCUPATION:
UNEMPLOYMENT R/O
50 W.P.No.13723/2023
AT POST KHAIRWANI,
TAHSIL MULTAI,
DISTRICT BETUL
(MADHYA PRADESH)
227. PANKAJ KUMAR
BALHARE S/O
KHUNNILAL
BALHARE, AGED
ABOUT 27 YEARS,
OCCUPATION:
UNEMPLOYMENT R/O
AT NONSA, P.O.
ARAMBHA, TAHSIL
KHAIRLANJI,
DISTRICT BALAGHAT
(MADHYA PRADESH)
228. RAM BABU SINGH
RAJPUT S/O
JAGDEESH PRASAD,
AGED ABOUT 32
YEARS, OCCUPATION:
GUEST TEACHER R/O
GRAM BALDUPURWA,
POST CHANDAURA,
TAHSIL AJAYGARH,
DISTRICT PANNA
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI DEEP CHANDRA BAGRI - ADVOCATE )
AND
1. THE STATE OF MADHYA
PRADESH THROUGH ITS
SCHOOL EDUCATION
DEPARTMENT VALLABH
BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE COMMISSIONER,
LOK SHIKSHAN
SANCHANALAYA
GAUTAM NAGAR,
BHOPAL (MADHYA
PRADESH)
3. MADHYA PRADESH
51 W.P.No.13723/2023
EMPLOYEE SELECTION
BOARD, THROUGH ITS
DIRECTOR CHAYAN
BHAWAN, MAIN ROAD
NO.1, CHINAR PARK
(EAST), BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY - DEPUTY ADVOCATE GENERAL )
This petition coming on for admission this day, the court passed
the following:
ORDER
Heard on I.A.No.8565/2023, an application seeking exemption from payment of Court fee.
Since this petition has been filed by multiple petitioners in their personal capacity, therefore, prayer for exemption from payment of Court fee cannot be allowed.
Accordingly, I.A.No.8565/2023 is hereby rejected. The petitioners are granted liberty to pay the Court fee by 16.08.2023; failing which the Registrar General shall initiate proceedings for recovery of deficit Court fee.
1. This petition under Article 226 of the Constitution of India has been filed seeking the following reliefs :-
i) Issue a writ in the nature of mandamus directing the respondents to fixed the qualifying marks in both the examination i.e. eligibility test and selection examination by same qualifying marks i.e. 40% marks fixed for the SC/ST/OB/Disable/Blow Poverty Line and the 50% qualifying marks are fixed to the candidates belonging general category, in the interest of justice.
ii) Issue a writ in the nature of mandamus directing the Respondents to consider and decide the pending representation (Annexure P/3), in the interest of justice.52 W.P.No.13723/2023
iii) Issue any other writ, order or direction as this Hon'ble Court deem fit.
2. It is submitted by counsel for the respondents that this Court in the case of Anshuman Brahmchari and others Vs. State of M.P. and others by order dated 12.7.2023 in W.P.No.15906/2023 has already dismissed similar petition.
3. Heard the learned counsel for the parties.
4. This court in the case of Anshuman Brahmchari (supra) has held as under :-
"This petition under Article 226 of the Constitution of India has been filed seeking following reliefs:
"I. Issue a writ in the nature of mandamus directing the respondents to fixed the qualifying marks in both the examination i.e. eligibility test and selection examination by same qualifying marks i.e. 40% marks fixed for the SC/ST/OBC/Disable/Blow Poverty Line and the 50% qualifying marks are fixed to the candidates belonging general category, in the interest of justice.
II. To, accept the candidature of the petitioners for the Mains Examination of the Teacher Eligible Test - 2023.
III. Any other relief, which the Hon'ble Court deems fit in the facts - and circumstances of the case, be granted to the petitioners."
2. It is submitted by the counsel for the petitioners that a coordinate Bench of this Court by order dated 05.06.2023 passed in the case of Om Prakash Gupta and others Vs. State of Madhya Pradesh and others in W.P. No.12152/2023, (Indore Bench) has issued notices and has also allowed the candidates to submit their application forms for mains examination in pursuance to the advertisement dated 18.05.2023 with a rider that the result would be subject to final disposal of the present petition.
3. It is submitted that State had conducted an eligibility test for High School Teacher and the minimum 53 W.P.No.13723/2023 qualifying marks for the candidates belonging to SC/ST/OBC/Handicapped/EWS was fixed as 50%, whereas the minimum qualifying marks for others was fixed as 60%. Thereafter, the respondents have announced selection test for the post of High School Teacher and as per the said advertisement, the minimum qualifying marks for the category of SC/ST/OBC/Handicapped/EWS candidates have been fixed as 40% and for others, the minimum qualifying marks have been fixed as 50%. It is submitted that the change in minimum qualifying marks amounts to change of rules of the game in the midway and thus, the change in the minimum qualifying marks for selection on the post of High School Teacher is bad and accordingly, it is liable to be set aside. It is further submitted that even otherwise the validity of result of eligibility test is for its entire life and therefore, even the students, who had cleared the eligibility test in the year 2018 have been made eligible to contest in the selection examination for the post of High School Teacher.
4. Per contra, it is submitted by the counsel for the State that eligibility test has nothing to do with the selection process. Eligibility test is a test merely to shortlist the number of candidates and merely because a candidate has passed eligibility test, will not have any right to get selected against any vacant post but he will have a right to appear in the selection examination for the post, which shall be advertised from time to time. Thus, by stretch of no imagination, it can be said that different qualifying marks provided for eligibility test as well as for recruitment test are violative of Article 16 of the Constitution of India or will amount to change of rules of the game.
5. Heard the learned counsel for the parties.
6. The Supreme Court in the case of Ajithkumar P. and others Vs. Remin K.R. and others reported in (2015) 16 SCC 778 has held as under:-
"19. In our opinion, the conclusion reached by the High Court is erroneous. The preliminary examination for shortlisting candidates who would be eligible to take the Rule 3 examinations has no 54 W.P.No.13723/2023 statutory basis. Neither the Kerala S&S Rules nor the Rules of Procedure contemplate such preliminary examination. However, this Court recognised [A.P. Public Service Commission v. Baloji Badhavath, (2009) 5 SCC 1 :
(2009) 1 SCC (L&S) 999] , [Duddilla Srinivasa Sharma v. V. Chrysolite, (2013) 16 SCC 702 : (2014) 3 SCC (L&S) 277] existence of a legal authority to conduct a preliminary examination wherever an unmanageably large number of applications are received for filling up a limited number of posts. Rule 14(e) of the Kerala S&S Rules and Rule 4 of the Rules of Procedure relied upon by the High Court refer to "ranked list" -- a defined expression under Rule 2(g) of the Rules of Procedure. Such "ranked list" is prepared only pursuant to the Rule 3 examinations. A preliminary screening test is outside the purview of the Rule 3 examinations. Therefore, irrespective of the content of Rule 14(e) of the Kerala S&S Rules or the third proviso to Rule 4 of the Rules of Procedure relied upon by the High Court, these Rules can have no application in the context of preparation of a "shortlist" pursuant to a preliminary examination."
7. Thus it is clear that eligibility test for bringing the numbers of candidates within manageable limit is permissible.
8. It is fairly conceded by the counsel for the petitioners that eligibility test has nothing to do with the recruitment test and eligibility test is conducted in order to shortlist the number of candidates, who can participate in the recruitment process. However, it is submitted that generally speaking, the eligibility test and recruitment test are considered to be the preliminary examination and the final examination and therefore, rules of the game cannot be changed in the midway.
9. It is fairly conceded by the counsel for the petitioners that recruitment to a particular post is never advertised at the time of holding of eligibility test and the eligibility test is conducted just to shortlist the candidates, who can appear in a subsequently advertised post. Preliminary 55 W.P.No.13723/2023 examination and final examination are the part of one selection process. Whenever the posts are advertised, then in the light of large number of aspirants, the employer generally conducts a preliminary examination to shortlist the number of aspirants and thereafter, it conducts a final examination. Therefore, preliminary as well as final examination are part of same recruitment process, whereas in the present case eligibility test has nothing to do with the recruitment process but it merely shortlists the number of candidates, who can appear in the recruitment process for the posts, which are advertised at a later stage. Thus, providing different minimum qualifying marks in the eligibility test and different qualifying marks in the selection process cannot be said to be violative of Article 14 or 16 of Constitution of India and it cannot be said that rules of the game have been changed in the midway.
10. It is next contended by the counsel for the petitioners that since the candidates, who had passed the eligibility test in the year 2018 are also eligible to appear in the recruitment process, therefore, it is violative of Article 14 and 16 of Constitution of India.
11. As already held, the eligibility test is conducted to shortlist the number of candidates, who can appear in the recruitment process for the posts, which shall be advertised as and when available. Any candidate, who otherwise fulfills all the qualifications prescribed under the advertisement or rules, is eligible to contest for the recruitment process. As already held, the purpose of eligibility test is to reduce the number of candidates in the recruitment process. Therefore, no discrepancies could be pointed out by the counsel for the petitioners by making the list of eligible candidates live for the entire life. Furthermore as a candidate is required to pass eligibility test once in his life time, therefore, it is clear that there is no direct nexus between the eligibility test and the recruitment process. The State cannot debar a person from contesting in the recruitment process by making compulsory that for each and every recruitment he has to clear the eligibility test otherwise in case if such a provision is made, then it would violate the 56 W.P.No.13723/2023 provisions of Article 14 and 16 of the Constitution of India. Since the validity of the eligibility test has not been challenged, therefore, this Court cannot consider that aspect any further.
12. So far as interim order passed by the coordinate Bench of this Court is concerned, it is well established principle of law that interim orders cannot be treated as precedent. Furthermore, it appears that the interim order has been obtained by misleading the Court. The order dated 05.06.2023 passed by the coordinate Bench of this Court in the case of Om Prakash Gupta (supra) reads as under:
"Considering the dispute involved in the case, as the respondents have changed the minimum eligibility qualifying percentage from 40% to 50%, it is directed that the petitioners shall be allowed by the respondents to submit their application forms for mains examination in pursuance to the advertisement dated 18.5.2023, the result of which, shall be subjected to final disposal of the present petition."
13. The use of word mains examination in this order clearly indicates that an impression was given that eligibility test and recruitment test are the part of one recruitment process, whereas this Court has already held that eligibility test has nothing to do with the recruitment process and it is independent to the recruitment process.
14. Under these circumstances, this Court is of the considered opinion that no case is made out for interference in the matter.
15. The petition fails and is hereby dismissed."
5. Accordingly, this petition is also dismissed in the light of order passed by this Court in the case of Anshuman Brahmchari (supra).
(G.S. AHLUWALIA) JUDGE TG /-
TRUPTI GUNJAL 2023.08.16 12:01:32 +05'30'