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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Companies (Cost Audit Report) Rules, 2011

(2)Wherever, duration of the current year or the previous year is not 12 (twelve) months, same shall be clearly indicated in the Report.Form-IIIForm of The Performance Appraisal ReportName of Company: ____________________ Period of Report: _______________(indicative list of areas to be covered in the report)