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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1)(b) in Orissa Pani Panchayat Act, 2002

(b)a map of the area of operation of the Farmers' Organisation alongwith map of the structures and distributary networks prepared in consultation with the Department of Water Resources;