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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(b) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(b)while submitting to the Commission the measures proposed to be implemented by them as regards to load management, energy conservation and energy efficiency;