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State of Punjab - Section

Section 86 in The Punjab Capital (Development and Regulation) Building Rules, 1952

86. General Doors and barriers of Assembly Halls.

- All doors or barriers for use by the public as exits in a public assembly place shall be made to open outwards.[87. Rules as to chhajjas and jhambs - Projecting over public land. - No chhajjas or jhambs shall be allowed to project over the metalled portion of any road. They may be allowed to project over, the pavement to a distance specified on the zoning map of the area, provided the previous permission of the Chief Administrator has been obtained and an agreement on the prescribed form has been executed with him. The minimum clear head room under chhajjas or jhambs shall be atleast 2.3 M. measured from the top of the pavement to the most dependent portion.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]