Section 10(1) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985
(1)Every hotel-keeper shall display on a notice board in respect of his hotel at the entrance of the hotel or at the reception counter, the following information, namely:-(a)Total accommodation available.(b)Tourist register in Form XI.(c)Accommodation reserved by previous booking.(d)Accommodation available on a particular day.(e)Rates of eatables/extra bedding, room service, etc. provided by the hotel.
