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State of Goa - Section

Section 10 in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985

10. Information to be displayed on notice board.

(1)Every hotel-keeper shall display on a notice board in respect of his hotel at the entrance of the hotel or at the reception counter, the following information, namely:-
(a)Total accommodation available.
(b)Tourist register in Form XI.
(c)Accommodation reserved by previous booking.
(d)Accommodation available on a particular day.
(e)Rates of eatables/extra bedding, room service, etc. provided by the hotel.
(2)Every hotel-keeper shall maintain the following books and registers duly prescribed and approved by the prescribed authority, namely:-
(a)Complaint book.
(b)Tourist register in Form XI.
(c)Cash memo.
(d)Bill book duly numbered.
(e)Receipt book duly numbered.
(f)Register of advance booking with advance money received.
(g)The name of the person or concern with the address from where order is received.