Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act] State of Mizoram - Subsection Section 66(1)(e) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (e)The date from which, in the event of a licence being granted to him, the applicant proposes to commence work;