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State of Gujarat - Section

Section 4 in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

4. Educational Qualifications and Age limit.

(1)A candidate possessing the requisite qualifications for the appointment to the post of Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department under the relevant recruitment rules shall be eligible for admission to the Examination.
(2)A candidate shall have attained the age of 21 years and shall not have attained the age of 28 years on the date specified by the Commission in the advertisement.