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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(xii) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977

(xii)"Vicinity" means the area within which inhabitants of a village or town used to exercise the right of taking forest produce at concessional rates immediately before enforcement of these rules;