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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(18)(ii) in The Goa, Daman And Diu Land Revenue Code, 1968

(ii)the construction of works for the drainage of land or for the protection of land from floods or from erosion or from other damage by water;