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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)The District Election Officer shall provide at each polling station sufficient number of ballot boxes and ballot papers, copies of voters' lists in resect of the polling area, articles necessary for voters to mark the ballot papers as well as such other instrument and accessories as may be required for making the poll.