Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(a) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(a)A Distribution Licensee shall have the highest priority in allotment of Open Access capacity irrespective of whether the Open Access request is for Long-term, Medium-term or short-term.