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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 20(2)(c) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(c)the depository through which an application for certificate of registration has been forwarded holds a certificate of commencement of business under regulation 14;