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Union of India - Section

Section 14 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

14. Terms of office of members of Governing Body and filling of casual vacancies.

(1)The term of office of a member, other than the ex officio members of the Governing Body and those nominated under clauses (j) and (k) of regulation 12, shall be for three years subject to his continuance as a member of the Institute and an outgoing member shall be eligible for re-election or re-nomination only once.
(2)A casual vacancy in the membership of the Governing Body shall be filled up in accordance with the provisions of these regulations.