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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(89) in The Railway Protection Force Rules, 1987

89.1Sub-Inspector:-On successful completion of initial training, direct recruits shall be distributedamongst the zonal railways and Railway Protection Special Force in such manner asmay be considered necessary by the appointing authority in public interest.