Section 17(17) in The Haryana Transmission and Bulk Supply Licence
17.2The Grid Code shall :(a)cover all material technical aspects relating to connections to and the operation and use of the Transmission System including the operation of electric lines and electrical plaint and apparatus connected to the Transmission System in so far as relevant to the operation and use of the Transmission System and shall include, but not be limited to connection conditions specifying the technical, design and operational criteria to be complied with by the Licensee and by any person connected or seeking connection with the Transmission System or by any Generating Company who is connected with or seeks connection with the Transmission System or the Distribution System of any Supplier;(b)an operating code specifying the conditions under which the Licensee shall operate the Transmission System and under which Generating Companies shall operate their plant and the Suppliers shall operate their Distribution Systems in relation to the Transmission System, in so far as necessary to protect the security and quality of supply and safe operation of the Transmission System under both normal and abnormal operating conditions;(c)a planning code specifying the technical and design criteria and procedures to be applied by the Licensee in the planning and development of the Transmission System;(d)a scheduling and despatch code specifying the system for the scheduling and despatch of Generating Sets;(e)procedures relating to the co-ordination of outages for scheduled maintenance of Generating Sets and transmission and distribution circuits;(f)a metering code setting out requirements and procedures for metering; and(g)a protection code setting out the requirements and co-ordination of protection systems;
