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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Nagaland - Subsection

Section 22(2)(v) in The Global Open University (Nagaland) Act, 2006

(v)furnish notices, minutes and other records of the University to the Chancellor on his own and furnish all information when asked by the Chancellor;