Himachal Pradesh High Court
Nand Lal And Another vs . Roop Lal And Others on 27 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Nand Lal and another Vs. Roop Lal and others RSA No. 149 of 2022 .
27.06.2022 Present: Mr. H.S. Rangra, Advocate, for the appellants/applicants.
RSA No. 149 of 2022 Issue notice to the respondents, returnable for 26th August, 2022. Steps for service be taken within one week.
List on 26th August, 2022 alongwith RSA No. 150of 2022.
CMP No. 8102 of 2022 Notice in above terms. In the meanwhile, parties are directed to maintain status quo qua the suit land and none of the parties shall create any encumbrance upon the same by any means.
Downloaded copy of this order is valid for compliance.
(Ajay Mohan Goel) Judge June 27, 2022 (bhupender) ::: Downloaded on - 27/06/2022 20:04:45 :::CIS