Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Bihar - Subsection Section 126(1) in Bihar Minor Mineral Rules, 2017 (1)There shall be constituted for each District of Bihar, a Trust established in terms of sub-section (1) of Section 9 (B) of the Act to be known as the District Mineral Foundation for the said District;
