Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Rajasthan - Subsection Section 58(4) in Rajasthan Transparency in Public Procurement Rules, 2013 (4)The members of bids evaluation committee shall give their recommendations below the table regarding lowest bid or most advantageous bid and sign it.
