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Union of India - Section

Section 3 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

3. National Anthem

.-Two versions of the National Anthem, viz. , the full version comprising the first stanza of the song "Jana Gana Mana "(playing time approximately 52 seconds) and a short version consisting of the first line of the same stanza (playing time approximately 20 seconds) shall be played on the following occasions, namely: -
(a)Full version:
(i)On all ceremonial occasions when the President pays a visit to the Border Security Force installation.
,(ii) On all ceremonial occasions when the Governor or the Lieutenant Governor attends Ceremonial Parade within his State or his Union Territory, as the case may be.
(iii)At Republic Day and Independence Day Parades when the National Flag is unfurled.
(b)Short version: On all other ceremonial occasions.