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State of Rajasthan - Section

Section 19 in The Jodhpur National University, Jodhpur Act, 2009

19. The Chief Finance and Accounts Officer.

(1)The Chief finance and Account Officer shall be appointed by the Vice-Chancellor in such manner as may be prescribed by the Statutes.
(2)The Chief Finance and Account Officer shall exercise such powers and perform such duties as may be prescribed by the Statutes.