Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in The Jodhpur National University, Jodhpur Act, 2009

(2)The Chief Finance and Account Officer shall exercise such powers and perform such duties as may be prescribed by the Statutes.