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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(4) in Bihar Anti Terrorist Squad Rules, 2014

(4)The Anti Terrorist Squad shall develop various modules of training at its own Training Centre which will be headed by an officer not below the rank of an Additional S.P.The ATS Training Centre can have its emblem and be presented with colors which can be displayed during the ceremonial parades by the uniformed personnel of ATS.