Section 7(2) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981
(2)Deputation. - If no suitable candidate is available for promotion, Government may fill up by deputation, the post at Director having the qualification as specified in Clauses (i) and (ii) of Sub-rule (1).Such deputation may be entertained for a period of 3 years initially or till suitable officers in the Government Press are available to fill up the post by promotion whichever is earlier. The period of 3 years' deputation may be extended by Government as and when such necessity arises.
