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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(3)(f) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(f)to exercise overall control of the planning and co-ordination of work done by the students of the Vishwavidyalaya in preparation for the requirements of post-graduate degrees;