Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)If any member of staff observes fire, smoke, arcing or fusing in the vicinity of the third rail equipment, he shall inform the Traffic Controller as quickly as possible and request power to be switched off from section or the line.