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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90(2) in Himachal Pradesh Municipal Election Rules, 2015

(2)after polling is over, the Presiding Officer shall open the ballot box and shall, in the presence of the members, count the votes.Explanation. - For determining whether a vote polled is valid or invalid the provisions of rule 79 shall apply.