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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Gujarat - Subsection

Section 86(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)to give recognition to institutions, if any, as far as possible consistent with the provisions of Section 37; and