Central Administrative Tribunal - Jaipur
Hanuman Yadav vs M/O Railways on 23 March, 2018
OA No. 291/288/2012 with 68 connected OAs 1
CENTRAL ADMINISTRATIVE TRIBUNAL
JAIPUR BENCH, JAIPUR
OA No. 291/288/2012, OA No. 291/446/2013 with MA No.
291/211/2013, OA No. 291/447/2013 with MA No. 291/212/2013, OA
No. 291/620/2013, OA No. 291/841/2013, OA No. 291/256/2014, OA
No. 291/432/2014, OA No. 291/453/2014, OA No. 291/71/2015, OA
No. 291/148/2015, OA No. 291/149/2015, OA No. 291/150/2015, OA
No. 291/168/2015 with MA No. 291/100/2015, OA No. 291/225/2015
with MA No. 291/34/2016, OA No. 291/269/2015 with MA No.
291/290/2016 & MA No. 291/359/2017, OA No. 291/299/2015 with
MA No. 291/393/2016, OA No. 291/338/2015, OA No. 291/339/2015,
OA No. 291/353/2015, OA No. 291/354/2015, OA No. 291/409/2015,
OA No. 291/668/2015 with MA No. 291/43/2016, OA No.
291/772/2015 OA No. 291/85/2016, OA No. 291/132/2016, OA No.
291/147/2016, OA No. 291/259/2016 with MA No. 291/632/2017, OA
No. 291/282/2016 with MA No. 291/150/2016, OA No. 291/342/2016,
OA No. 291/343/2016, OA No. 291/561/2016, OA No. 291/562/2016
with MA No. 291/88/2017, OA No. 291/674/2016, OA No.
291/708/2016, OA No. 291/710/2016, OA No. 291/724/2016, OA No.
291/856/2016, OA No. 291/868/2016 with MA No. 291/593/2016, OA
No. 291/874/2016, OA No. 291/16/2017, OA No. 291/29/2017 with
MA No. 291/125/2017, OA No. 291/67/2017, OA No. 291/250/2017,
OA No. 291/341/2017 with MA No. 291/466/2017, OA No.
291/567/2015 with MA No. 291/383/2017, OA No. 291/439/2017, OA
No. 291/533/2017, OA No. 291/534/2017, OA No. 291/564/2017, OA
No. 291/565/2017, OA No. 291/566/2017, OA No. 291/119/2017, OA
No. 291/579/2017 with MA No. 291/598/2017, OA No. 291/601/2017,
OA No. 291/602/2017, OA No. 291/624/2017, OA No. 291/669/2017,
OA No. 291/14/2018 with MA No. 291/9/2018, OA No. 291/24/2018,
OA No. 291/72/2018 with MA No. 291/74/2018, OA No.
291/633/2016, OA No. 291/667/2016 with MA No. 291/366/2016, OA
No. 291/753/2013, OA No. 291/79/2018 with MA No. 291/89/2018,
OA No. 291/61/2018 with MA No. 291/67/2018, OA No.
291/260/2016, OA No. 291/788/2013, OA No. 291/35/2015 with MA
No. 291/417/2016 and OA No. 291/487/2017 with MA No.
291/499/2017
DATE OF ORDER: 23.03.2018
CORAM
HON'BLE MS. B.BHAMATHI, ADMINISTRATIVE MEMBER
HON'BLE MR. SURESH KUMAR MONGA, JUDICIAL MEMBER
Order Reserved on 20.02.2018
OA No. 291/288/2012
1. Rajendra Singh S/o Banwari Lal, by caste Jat, aged about
28 years R/o Madho Ka Bas, Post Jorawar Nagar, Via
Konwat, Distt. Siker.
2. Banwari S/o Ishwer by caste Jat, aged about 58 years, R/o
Madho Ka Bas, Post Jarawer Nagar, Via Kanwat, presently
OA No. 291/288/2012 with 68 connected OAs 2
working as Gate Man on Gate No. 92 under PWI, Neem
Kathana, District Siker.
...Applicants.
Mr. P.N. Jatti, counsel for applicants.
Versus
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
3. Basant Singh O/o Divisional Railway Manager, North
Western Railway, Jaipur.
...Respondents
Mr. Salim Khan, proxy counsel for
Mr. Tanveer Ahmed, counsel for respondents.
OA No. 291/446/2013 with MA No. 291/211/2013
1. Hanuman Yadav S/o Jai Kunwar, by caste Yadav, aged
about 26 years, R/o Seo Singh Pura Post Sardulpur Tehsil
Sambher, District Jaipur.
2. Jai Kunwar S/o Narain, by caste Yadav, aged about 58
years, R/o Seo Singh Pura Post Sardulpur Tehsil Sambher,
District Jaipur, presently working as Gangman under PWI,
Phulera.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North Western
Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway, Jaipur.
3. Divisional Railway Manager (Sthapana), North Western
Railway, Jaipur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/447/2013 with MA No. 291/212/2013
1. Vikram Singh S/o Guman Singh, by caste Rajput, aged
about 25 years, R/o Village Bhatton Ki Gali, Tehsil Amer,
Jaipur.
2. Guman Singh S/o Aidan Singh, by caste Rajput, aged
about 56 years, R/o Village Bhatton Ki Gali, Tehsil Amer,
Jaipur, presently working as Kante Wala at Bobas Rly.
Station, District Jaipur.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
OA No. 291/288/2012 with 68 connected OAs 3
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
3. Divisional Railway Manager (Sthapana), North Western
Railway, Jaipur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/620/2013
1. Manoj Kumar Sharma S/o Murari Lal, by caste Sharma,
aged about 21 years, R/o Village and Post Baswa Road,
Bandikui, Behind Gopal Bagichi, Bandikui, District Dausa.
2. Murari Lal S/o Ramesh Chand Sharma, by caste Sharma,
aged about 21 years, R/o Village and Post Baswa Road,
Bandikui, Behind Gopal Bagichi, Bandikui, District Dausa,
presently working as Gate Man, Station Superintendent,
Railway Station, Jaipur.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. P.K. Sharma, counsel for respondents.
OA No. 291/841/2013
1. Mohd. Mustak S/o Shri Gabruddin, aged about 19 years,
R/o 154/99, Hatwara Mehmat Nagar, 'A' 60 Feet Road,
Shiv Mandir Ke Saamne, Khati Pura Road, Jaipur-6.
2. Gabruddin S/o Sardar Khan, aged about 56 years, R/o
154/99, Hatwara Mehnat Nagar, 'A' 60 Feet Road, Shiv
Mandir Ke Saamne, Khati Pura Road, Jaipur-6, presently
working as Sr. Khallasi, SSE (TL), Jaipur.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
OA No. 291/288/2012 with 68 connected OAs 4
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/256/2014
Deen Bandhu D son Shri Durga Prasad, aged about 59 years,
R/o Village Khedla (Nimoda Station), Tehsil Sapotra, District
Karoli, presently working as Senior Trolley-man under Senior
Section Engineer (Tele) Control, Bundi, West Central Railway,
Kota Division, Bundi.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Zone, West Central Railway, Jabalpur.
2. Divisional Railway Manager (Personal Branch), West
Central Railway, Kota Division, Kota.
3. Senior Section Engineer (Tele) Control, Bundi, West
Central Railway, Kota Division, Bundi.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/432/2014
1. Rambharosi S/o Mangi Lal, age around 60 years, by caste
Gurjar, Resident of Tehsil Bayana, Bharatpur (Rajasthan).
2. Jaggo Singh S/o Rambharosi, age around 27 years,
Resident of Badanpur, Tehsil Bayana, District Bharatpur
(Rajasthan).
....Applicants
Mr. Amit Mathur, counsel for applicants.
VERSUS
1. The General Manager, West Central Railway, Jabalpur
(Madhya Pradesh).
2. The Senior Divisional Personnel Officer, West Central
Railway, Kota (Rajasthan).
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/453/2014
Batiya S/o Shri Gulab, aged about 59 years, R/o Village & Post
Kansir (Makholi), District Sawaimadhopur and presently working
OA No. 291/288/2012 with 68 connected OAs 5
as Gangman, Gang No. 56, Makholi, Sawaimadhopur, under
Senior Section Engineer (P. Way), West Central Railway,
Sawaimadhopur.
....Applicants
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicants.
VERSUS
1. Union of India through General Manager, West Central
Zone, West Central Railway, Jabalpur.
2. Divisional Railway Manager (Personal Branch) West Central
Railway, Kota Division, Kota.
3. Senior Section Engineer (P. Way), West Central Railway,
Sawaimadhopur.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/71/2015
1. Chandrabhan Kushwah S/o Shri Babulal Kushwah, aged
about 55 years R/o C/o Urmila wife of late Shri Siya Ram,
Gali No. 7, Poonam Colony, Nai Abadi, Kota, at present
working as Class-IV Employee, West Central Railway, Kota,
Rajasthan.
2. Naresh Kumar Kushwah S/o Shri Chandrabhan Kushwah,
aged about 29 years, R/o C/o Urmila wife of late Shri Siya
Ram, Gali No. 7, Poonam Colony, Nai Abadi, Kota.
....Applicants
Mr. Rajvir Sharma, counsel for applicants.
VERSUS
1. Union of India through its General Manager, West Central
Railway, Jabalpur (M.P.).
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota, Rajasthan.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/148/2015
1. Kanhaiya Lal S/o Heera Lal, aged about 56 years, R/o
Poonam Colony, Kota Junction, Kota (Raj.) at present
working as Mate, under DRM, Kota at working place Railway
Station, Singoli Road, District Bhilwara (Raj.).
OA No. 291/288/2012 with 68 connected OAs 6
2. Anil Malav S/o Kanhaiya, R/o Poonam Colony, Kota Junction,
Kota (Raj.).
....Applicants
Mr. Rajvir Sharma, counsel for applicants.
VERSUS
1. Union of India through its General Manager, West Central
Railway, Jabalpur (M.P.).
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota (Raj.).
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/149/2015
1. Thavariya Rao Ji S/o Shri Raoji Parmar, aged about 56
years, R/o Gudla Railway Junction, Near Kota Junction,
Kota (Raj.) at present working as Dy. Chief Engineer
(Construction) Surat, Western Railway.
2. Jalu Parmar S/o Shri Thavariya Rao Ji, aged about 21
years, R/o Gudla Railway Junction, Near Kota Junction,
Kota (Raj.).
....Applicants
Mr. Rajvir Sharma, counsel for applicants.
VERSUS
1. Union of India through its General Manager, West Central
Railway, Jabalpur (Raj.).
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota (Raj.).
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/150/2015
1. Poonia S/o Lala, aged about 57 years, R/o Poonam Colony,
Kota Junction, Kota (Raj.) at present working as Mate,
under DRM, Kota at working place Railway Station, Ganoli
Road, District Bhilwara (Raj.).
2. Bhuriya D.P. S/o Poonia Bai Lala Bhai, R/o Poonam Colony,
Kota Junction, Kota (Raj.).
....Applicants
Mr. Rajvir Sharma, counsel for applicants.
OA No. 291/288/2012 with 68 connected OAs 7
VERSUS
1. Union of India through its General Manager, West Central
Railway, Jabalpur (M.P.).
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota (Raj.).
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/168/2015 with MA No. 291/100/2015
Surjya Gurjar S/o Shri Sugan, aged about 59 years, R/o Village
Totolai, Post Buchalai, Tehsil Gangapur City, District
Sawaimadhopur and presently working as Gangman, Gang No.
64, under Senior Section Engineer (P. Way), West Central
Railway, Gangapur City.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Zone, West Central Railway, Jabalpur.
2. Divisional Railway Manager (Personal Branch), West
Central Railway, Kota Division, Kota.
3. Senior Section Engineer (P. Way), West Central Railway,
Gangapur City.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/225/2015 with MA No. 291/34/2016
Ratan Lal Nath S/o Shri Badri Lal Nath, aged about 57 years, R/o
Sheo Singh Pura, Post Siras, Tehsil Newai (Tonk), and presently
working as Khallasi (Traffic), Siras Railway Station under Traffic
Inspector, North Western Railway, Jaipur Division, Jaipur.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur - 302017.
2. Railway Board, through its Chairman, Rail Bhawan, New
Delhi.
OA No. 291/288/2012 with 68 connected OAs 8
3. Divisional Railway Manager, North Western Railway, Jaipur
Division, Near Jaipur Railway Station, Jaipur.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/269/2015 with
MA No. 291/290/2016 & MA No. 291/359/2017
1. Tej Singh S/o Shri Madan, aged about 60 years, R/o
Village Vaidhpura, Post Palidang, Tehsil Bayana, District
Bharatpur (Raj.).
2. Samay Singh S/o Shri Tej Singh, aged about 28 years, R/o
Village Vaidhpura, Post Palidang, Tehsil Bayana, District
Bharatpur (Raj.).
....Applicants
Mr. P.N. Jatti, proxy counsel for
Mr. Dinesh Yadav, counsel for applicants.
VERSUS
1. The Union of India through Chairman, Railway Board, Rail
Bhawan, New Delhi.
2. The General Manager, West Central Railway, Agra (U.P.).
3. The Divisional Railway Manager (Personnel), West Central
Railway, Agra (U.P.).
4. Station Master, Railway Station-Bayana, District Bharatpur
(Rajasthan).
....Respondents
Mr. Anupam Agarwal, counsel for respondent nos. 1 to 3.
Mr. R.G. Khinchi, counsel for respondent no. 4.
OA No. 291/299/2015 with MA No. 291/393/2016
Ram Singh S/o Shri Sriram, aged 53 years, Caste Jat, Senior
Helper, Office of Senior Section Engineer (Signal &
Telecommunication / Construction), North Western Railway,
Ajmer & resident of Village Rainagir, Post & Tehsil Mundawar,
District Alwar.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. S.K. Saksena, counsel for applicant.
VERSUS
1. Union of India through the Chairman - Railway Board, Rail
Bhawan, New Delhi.
2. The Zonal Manager, North Western Railway, Head Quarter,
Jawahar Circle, Jaipur.
OA No. 291/288/2012 with 68 connected OAs 9
3. The Divisional Rail Manager (Establishment) North Western
Railways, DRM Office, Ajmer.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/338/2015
1. Abdul Saleem S/o Chitar, by caste Muslim (O.B.C.), aged
about 27 years, R/o Ajaad Chowk, Narena, Tehsil
Sambher, Dist. Jaipur.
2. Chitar S/o Ghasi, by caste Muslim (O.B.C.), aged about 57
years, R/o Ajaad Chowk, Narena, Tehsil Sambher, Dist.
Jaipur, presently working as Jamadar, Gate No. 37, SSE
(P.W.), Phulera.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/339/2015
1. Harphool Singh S/o Mr. Ram Gopal, by caste Meena, aged
about 26 years, R/o Meeno Ki Dhani, Daulatpura Road,
Benad, Tehsil Amer, Zhotwara, Jaipur.
2. Ram Gopal S/o late Shri Pitha Ram Meena, by caste
Meena, aged about 57 years, R/o Meeno Ki Dhani,
Daulatpura Road, Benad, Tehsil Amer, Jhotwara, Jaipur,
presently working as M.W.T. Khallasi, Jaipur.
....Applicants
Mr. P.N. Jatti, proxy counsel for
Mr. Kailash Choudhary, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. R.G. Khinchi, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 10
OA No. 291/353/2015
1. Bansi S/o Gheesa, by caste Gujar, aged about 30 years,
R/o Bhagot, P.O. Bhagot, Tehsil Neem Ka Thana, District
Siker.
2. Gheesa S/o Sukha, by caste Gujar, aged about 57 years,
R/o Bhagot, P.O. Bhagot, Tehsil Neem Ka Thana, District
Siker.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/354/2015
1. Rajendra Prasad Harijan S/o Mangla Ram Harijan, aged
about 30 years, R/o Village Chakasu, Dev Narain Colony,
Ward No. 20, Chakasu, Post Chakasu, Tehsil Chakasu,
Dist. Jaipur.
2. Mangla Ram Harijan S/o Chagan, aged about 59 years, R/o
Village Chakasu, Dev Narain Colony, Ward No. 20,
Chakasu, Post Chakasu, Tehsil Chakasu, Distt. Jaipur,
presently working as Gangman, Gang No. 14, Chakasu,
P.W.I. Vanasthali, Niwai, Distt. Jaipur.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/409/2015
Nathu Lal Sharma S/o Shri Harsukh Lal Sharma, age 57 years,
R/o Plot No. 46, Brahampuri Railway Colony, Sawai Madhopur,
OA No. 291/288/2012 with 68 connected OAs 11
presently working as Senior Pointsmen at Sawai Madhopur
Railway Station.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. R.P. Tiwari, counsel for applicant.
VERSUS
1. Union of India through General Manager, Western Central
Railway, Jabalpur.
2. Chief Personnel Officer, Western Central Railway, Jabalpur.
3. Divisional Railway Manager, Western Central Railway, Kota
Junction, Kota.
4. Senior Divisional Railway Personnel Officer, Western
Central Railway, Kota Junction, Kota.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/668/2015 with MA No. 291/43/2016
Radhey Lal S/o Shri Mool Chand, aged about 57 years, R/o
Village Asha Pura, Bandikui Dausa, Loco Pilot (Goods).
....Applicant
Mr. R.K. Sharma, counsel for applicant.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Head Quarter Office Near Jawahar Circle,
Jagatpura, Jaipur.
2. Divisional Railway Manager, North Western Railway, Power
House Road, Jaipur.
3. Senior Divisional Mechanical Engineer (Power) office of
Divisional Railway Manager, North Western Railway, Power
House Road, Jaipur.
4. Chief Personal Officer, Head Office, North Western Railway,
Jawahar Circle, Jagatpura, Jaipur.
5. Chairman, Railway Board, New Delhi.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/772/2015
Prahlad Sharma S/o Shri Sanvalia, aged about 57 years, R/o
Village Jhupadi Raiseram Post Panditpura, Tehsil Baswa, District
Dausa.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Vinayak Joshi, counsel for applicant.
OA No. 291/288/2012 with 68 connected OAs 12
VERSUS
1. Union of India through General Manager, North-Western
Railway, Head Quarter Office, Near Jawahar Circle,
Jagatpura, Jaipur.
2. Divisional Railway Manager, North Western Railway, Power
House Road, Jaipur.
3. Chief Personnel Officer, Head Office, North Western
Railway, Jawahar Circle, Jagatpura, Jaipur.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/85/2016
Keshar Singh S/o Shri Ummed Singh, aged about 58 years, R/o
Village Lawacha, Post Deepawas, Tehsil Raipura, District Pali and
presently working as Track Maintainer-4, Railway Station
Haripur, under Senior Section Engineer (P.Way-South), North
Western Railway, Ajmer Division, Ajmer.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur-302017.
2. Divisional Railway Manager, North Western Railway, Ajmer
Division, Ajmer.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/132/2016
Ram Swaroop S/o Shri Sanwal Mal Ji, aged about 58 years, R/o
House No. 3, Meel Majdoor Colony, in front of Beawar Railway
Station, Beawar and presently working as Points Man, Sendra
Railway Station (Ajmer), North Western Railway, Ajmer Division,
Ajmer.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur - 302017.
OA No. 291/288/2012 with 68 connected OAs 13
2. Divisional Railway Manager, North Western Railway, Ajmer
Division, Ajmer.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/147/2016
Ugam Singh Rawat S/o late Shri Mool Singh, aged about 57
years, R/o Rawaton Ka Mohalla, Pushkar Road, Kotra, Ajmer and
presently working as Points Man, under Station Superintendent,
Railway Station Ladpura, North Western Railway, Ajmer Division,
Ajmer.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur-302017.
2. Divisional Railway Manager, North Western Railway, Jaipur
Division, Jaipur.
....Respondents
Mr. R.G. Khinchi, counsel for respondents.
OA No. 291/259/2016 with MA No. 291/632/2017
1. Ratan Lal Swami S/o Shri Ghasi Ram Swami, aged about
57 years, by caste Swami, R/o Village Dearia Wali Dhani,
Post Bhadwadi, Tehsil Khandela, District Sikar (Raj.)
(Presently posted as Khalassi at Sr. Section Engineering
Works, Phulera).
2. Sanjay Swami S/o Shri Ratan Lal Swami, aged about 26
years, by caste Swami, R/o Village Dearia Wali Dhani, Post
Bhadwadi, Tehsil Khandela, District Sikar (Raj.).
....Applicants
Mr. Amit Mathur, counsel for applicants.
VERSUS
1. Union of India through Secretary to Government of India,
Ministry of Railways, Rail Bhawan, New Delhi.
2. Chairman, Railway Board, Rail Bhawan, Raisina Marg, New
Delhi.
3. Divisional Railway Manager, North Western Railway HQ.,
Near Jawahar Circle, Jaipur (Raj.).
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 14
OA No. 291/282/2016 with MA No. 291/150/2016
1. Ganga Sahai S/o Sh. Nanga, Age 62 years, Retired Sr.
Helper Signal Department Gr. 'D', Min. of Railways, North
Western Railway, Bandikui (Raj.) R/o V & Post Abhaneri,
Bandikui, Dausa.
2. Hansraj Bairwa S/o Sh Ganga Sahai, aged about 27 years,
R/o V & Post Abhaneri, Bandikui, Distt. Dausa.
....Applicants
Mr. S.K. Bhargava, counsel for applicants.
VERSUS
1. Union of India through General Manager, North Western
Railway, Jawahar Circle, Jagatpura, Jaipur-302017.
2. Chief Personnel Officer, North Western Railway, Jawahar
Circle, Jagatpura, Jaipur - 302017.
....Respondents
Mr. P.K. Sharma, counsel for respondents.
OA No. 291/342/2016
1. Mohan Lal S/o Shri Bhanwar Lal, aged about 59 years, R/o
Rang Talab, Nai Basti, Pl. No. 22, Kota Junction Kota,
presently working as Senior Points Man under Station
Superintendent, Kota.
2. Pushpendra Singh S/o Mohan Lal, aged about 20 years,
R/o Rang Talab, Nai Basti, Pl. No. 22, Kota Juncton Kota.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, West Central
Railway, Jabalpur.
2. Divisional Railway Manager, West Central Railway, Kota.
3. Assistant Personnel Officer, West Central Railway, Kota.
....Respondents
Mr. P.K. Sharma, proxy counsel for
Mr. Indresh Sharma, counsel for respondents.
OA No. 291/343/2016
1. Ganga Singh S/o Mohan Lal, aged about 57 years, R/o in
front of Mal Godam, Sunder Nagar, Gali No. 3, Kota,
presently working as Senior Points Man Sakatpura Railway
Station Kota.
2. Rakesh Kumar S/o Ganga Singh, aged about 27 years, R/o
in front of Mal Godam, Sunder Nagar, Gali No. 3, Kota.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
OA No. 291/288/2012 with 68 connected OAs 15
VERSUS
1. Union of India through the General Manager, West Central
Railway, Jabalpur.
2. Divisional Railway Manager, West Central Railway, Kota.
3. Assistant Personnel Officer, West Central Railway, Kota.
....Respondents
Mr. P.K. Sharma, proxy counsel for
Mr. Indresh Sharma, counsel for respondents.
OA No. 291/561/2016
Sarauddin S/o Shri Ibrahim, Aged about 57 years, at present
working on the post of Helper Khallasi Loco Kota, Division Kota,
resident of Village Dondri, Tehsil Sarwal, District Sawai
Madhopur (Raj.) (Group 'D')
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Shiv Lal Meena, counsel for applicants.
VERSUS
1. The Union of India through the General Manager, West
Central Railway, Jabalpur, M.P.
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota.
3. Sr. Divisional Personnel Officer, West Central Railway,
Kota, Division Kota.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/562/2016 with MA No. 291/88/2017
Heera Lal S/o Kishori Lal, aged about 58 years, R/o Gurha
Ashikpura, District Dausa.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Kuldeep Aswal, counsel for applicant.
VERSUS
1. Union of India through Secretary, Ministry of Railway, Rail
Bhawan, New Delhi.
2. Divisional Personnel Officer, Ministry of Railway, Govt. of
India, North Central Railway, Agra (Uttar Pradesh).
3. Senior Section Engineer (P. Way), North Central Railway,
Bandikui, Dausa.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 16
OA No. 291/674/2016
1. Gaja Nand Sharma S/o Shri Ramji Lal Sharma, aged
around 56 years, R/o Village Bajna Kalan, Tehsil Hindaun
City, District Sawaimadhopur, presently working as
Khallasi in the office of PWI, Gangapurcity.
2. Ashok Kumar Sharma S/o Shri Gajanand Sharma, aged
around 32 years, R/o Village Bajna Kalan, Tehsil Hindaun
City, District Sawaimadhopur, Rajasthan.
....Applicants
Mr. Amit Mathur, counsel for applicants.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (M.P.).
2. The Divisional Railway Manager, West Central Railway,
Kota Division, Kota, Rajasthan.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/708/2016
1. Kalu S/o Newa, aged about 53 years, working as Khalasi,
under Dy. Chief Engineer (C), North Western Railway, Mal
Road, Ajmer R/o Railway Quarter No. 2124-B Dadabari,
Ajmer.
2. Sakra S/o Babar, aged about 56 years, working as Khalasi,
under Dy. Chief Engineer (C), North Western Railway, Mal
Road, Ajmer, R/o Railway Quarter No. 2124-B, Dadabari,
Ajmer.
....Applicants
Mr. S.K. Bhargava, counsel for applicants.
VERSUS
1. Union of India through General Manager, W.Rly. Church
Gate, Mumbai.
2. Chief Administrator Officer (C), Western Railway Church
Gate, Mumbai.
3. Divisional Rail Manager, Western Railway, 2 Batti, Ratlam.
4. Chief Administrator Officer (C), H.Q. Office North Western
Railway, Jagatpura, Jaipur.
5. Dy. Chief Engineer (C-1) North Western Railway, Ajmer.
....Respondents
Mr. M.K. Meena, counsel for respondent nos. 4 & 5.
Mr. Anupam Agarwal, counsel for respondent nos. 1 & 3.
OA No. 291/710/2016
1. Chhote Lal S/o Sh. Chokha Ram, aged about 57 years,
Points Man RS Mawanda R/o V & Post Mawanda, Neem Ka
Thana, Distt. Sikar (Raj.).
OA No. 291/288/2012 with 68 connected OAs 17
2. Suresh Chand Saini S/o Shri Chhote Lal, aged about 35
years, R/o Village & Post Mawanda, Neem Ka Thana, Distt.
Sikar (Raj.).
....Applicants
Mr. S.K. Bhargava, counsel for applicants.
VERSUS
1. Union of India through General Manager, North Western
Railway, Head Office, Jagatpura, Jaipur-302017.
2. Divisional Rail Manager, North Western Railway, Jaipur
Division, P H Road, Jaipur.
3. Sr. Divisional Personnel Officer, North Western Railway,
Divisional Office P.H. Road, Jaipur - 302016.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/724/2016
1. Hemant Singh S/o Shri Mahipal, aged about 20 years, R/o
Railway Colony, Bharatpur.
2. Shri Mahipal S/o late Shri Karan Singh, aged about 57
years, R/o Rly. Colony, Bharatpur, presently working -
Track-man, Bharatpur.
....Applicants
Mr. P.N. Jatti, counsel for applicants.
VERSUS
1. Union of India through the General Manager, West Central
Railway, Jabalpur.
2. Divisional Railway Manager, West Central Railway, Kota.
3. Chief Medical Director Railway, West Central Railway,
Jabalpur.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/856/2016
1. Prem Chand Sharma S/o Shri Shiv Charan Lal, R/o
1949/38, Kamal Nagar Colony, Achnera, Distt. Agra (U.P.),
Loco Pilot (Goods), North Western Railway, Jaipur working
on deputation at Mathura Junction.
2. Amrish Kumar S/o Shri Prem Chand Sharma, aged 25
years, R/o 1949/38, Kamal Nagar Colony, Achnera Distt.
Agra (U.P.).
....Applicants
Mr. S.K. Bhargava, counsel for applicants.
VERSUS
OA No. 291/288/2012 with 68 connected OAs 18
1. Union of India through General Manager, North Western
Railway, Jagatpura, Jaipur.
2. Divisional Railway Manager (Estt.), North Western Railway,
Jaipur Division, PH Road, Jaipur.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/868/2016 with MA No. 291/593/2016
Ramkaran S/o Sh. Newala, aged 55 years, by caste Balai, R/o
Village Dawda Post Naraina Tehsil Dudu District Jaipur (Raj.).
presently posted as Gangman/Trackman in the office of Chief
Administrative Officer (Construction), Head Quarter, Jaipur.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Sajid Ali, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Railway, Jaipur, Jagatpura, Jaipur.
2. The Divisional Rail Manager, Jaipur, NWR, Jaipur.
3. Senior Divisional Engineer/Coordination, Jaipur Division,
NWR, Jaipur.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/874/2016
1. Shishpal @ Shishupal S/o Shri Bhimsen, by caste Aheer, at
present working on the post of Helper under Sr. Section
Engineer TRD-Gangapur, Kota Division, R/o Q. No. 742-A,
TRD-Colony, Gangapur City, Kota Division (Group-D), age
58 years.
2. Prem Kishore S/o Shri Shishpal @ Shishupal, R/o Gram
Salimpura (Karkha), Post Madanpur, District Firozabad
(U.P.).
....Applicants
Mr. S.S. Ola, counsel for applicants.
VERSUS
1. The Union of India through the General Manager, West
Central Railway, Jabalpur (M.P.).
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota.
3. Assistant Commercial Officer (Electric), Kota Division,
Kota.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 19
OA No. 291/16/2017
Manphul Bairwa S/o Shri Ramji Lal, aged 24 Yrs. R/o Vill. Jwar Ki
Dhani, Jeenapura Katav Tapra Post Rawanjna Chor Tehsil &
Distt. Sawai Madhopur (Raj) working as Trackman with SSE
(P.Way), Indragadh.
....Applicant
Mr. S.K. Bhargava, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur.
2. Divisional Railway Manager (Estt.), West Central Railway,
Divisional Office, Kota.
3. Assistant Divisional Engineer, W.C. Railway, Sawai
Madhopur.
4. Senior Sectional Engineer (P.Way), Indragadh Bundi.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/29/2017 with MA No. 291/125/2017
Lal Chand S/o Shri Shyam Lal, aged about 56 years, R/o Quarter
No. 1995-A, Kundan Nagar Choraha, Ajmer and presently
working as Gate Man (Traffic Department) under Station
Superintendent, Railway Station, Ajmer, North Western Railway,
Ajmer.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur-302017.
2. Railway Board through its Chairman, Rail Bhawan, New
Delhi.
3. Divisional Railway Manager, North Western Railway, Ajmer
Division, Ajmer.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/67/2017
Mansukh Ali S/o Sh. Habib Ali, aged 58 years, by caste
Musalman, R/o 120, Khetri House Road, in front of Adarsh
OA No. 291/288/2012 with 68 connected OAs 20
Coaching, Chandpole, Jaipur (posted as Electric Power Khalasi,
Electric Department, Jaipur Division, NWR, Jaipur.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Sajid Ali, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Railway, Jaipur, Jagatpura, Jaipur.
2. The Divisional Railway Manager, Jaipur, DRM Office, Power
House Road, Jaipur.
3. Senior Section Engineer (Power), Jaipur Division, Loco
Colony, Jaipur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/250/2017
1. Rajender Kumar Jarewal S/o Shri Ramji Lal Bairwa, aged
about 31 years, R/o Village & Post Vair, Tehsil Kathumar,
District Alwar (Raj.).
2. Ramji Lal Bairwa S/o Shri Chander Lal, aged around 59
years, R/o Village & Post Vair, Tehsil Kathumar, District
Alwar (Raj.) presently working as Senior Khallasi, SSE,
RAC, North Western Railway, Jaipur.
....Applicants
Mr. Amit Mathur, counsel for applicants.
VERSUS
1. U.O.I. through its General Manager, NWR, Jagatpura Road,
Malviya Nagar, Jaipur.
2. Divisional Railway Manager, North Western Railway, Old
Power House Road, Hasanpura, Jaipur.
....Respondents
Mr. Y.K. Sharma, counsel for respondents.
OA No. 291/341/2017 with MA No. 291/466/2017
Prabhu S/o Shri Balu, aged about 58 years, R/o Mukam Post
Kawant, Village Kaliawas, Tehsil Shreemadhopur, District Sikar,
presently working as Track Mainter-IV under SSE-PW Neem Ka
Thana, District Sikar (Group C Post)
....Applicant
Mr. Rakesh Kumar Sharma, counsel for applicant.
VERSUS
OA No. 291/288/2012 with 68 connected OAs 21
1. Union of India through the General Manager, North
Western Railway, Head Quarter Office, Near Jawahar
Circle, Jagatpura, Jaipur (Rajasthan).
2. Divisional Railway Manager, North Western Railway, Power
House Road, Jaipur (Rajasthan).
3. Secretary, Ministry of Railway Board Rail Bhawan New
Delhi - 110001.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/567/2015 with MA No. 291/383/2017
1. Tota S/o Shri Ghurre, aged 57 years, R/o Village
Berkheda, District Karauli, presently posted as SR. GMan
in the office SSE (PW), Bundi.
2. Balvata Chauvdar S/o Shri Tota, aged 25 years, R/o Village
Berkheda, District Karauli.
....Applicants
Mr. P.N. Jatti, proxy counsel for
Mr. Dharmendra Jain, counsel for applicants.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur.
2. Divisional Railway Manager (Est.), Kota Division, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/439/2017
Babuddin S/o Shri Nazira, aged about 59 years, R/o Village and
Post Selu, Distt. Sawaimadhopur-322034, at present employed
on the post of Trolley Man, under SSE (Trolley) Sawaimadhopur,
WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Divisional Railway Manager, WCR, Kota Division, Kota.
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 22
OA No. 291/533/2017
Lajja Ram S/o Shri Pohap Singh, aged about 55 years, R/o Qtr.
No. 48-E/AB, Railway Colony, Mandalgarh Station, WCR, at
present holding substantive post of Sr. Gang Man (Track
Maintainer) under SSE (P Way) Mandalgarh, WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Assistant Personnel Officer, WCR, Kota Division, Kota.
....Respondents
Mr. P.K. Sharma, counsel for respondents.
OA No. 291/534/2017
Mumtaj S/o Shri Najira Khan, aged about 57 years, R/o Qtr. No.
232-A, Meter Gauge Colony, Sawaimadhopur, at present holding
substantive post of Sr. Gang Man (Track Maintainer) under SSE
(P Way) Sawaimadhopur, WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Assistant Personnel Officer, WCR, Kota Division, Kota.
....Respondents
Mr. P.K. Sharma, counsel for respondents.
OA No. 291/564/2017
Hari Babu S/o Shri Ram Sahaya, aged about 56 years, R/o Gali
No. 2, Saraswati Colony, Roteda Road, Kota Junction, Kota and
presently working as Helper (Khallasi) under Senior Section
Engineer Signal (C), West Central Railway, Kota Division, Kota.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
OA No. 291/288/2012 with 68 connected OAs 23
1. Union of India through General Manager, West Central
Zone, West Central Railway Jabalpur.
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota.
3. Deputy Chief Signal & Telecom Engineer (Construction),
West Central Railway, Kota Division, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/565/2017
Aslam Khan S/o Shri Chittar Khan, aged about 54 years, R/o
House No. 6, Gali No. 3, New Rang Talab, Kota Junction, Kota,
and presently working as Helper (Khallasi), under Senior Section
Engineer Signal (C), West Central Railway, Kota Division, Kota.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Zone, West Central Railway, Jabalpur.
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota.
3. Deputy Chief Signal & Telecom Engineer (Construction),
West Central Railway, Kota Division, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/566/2017
Abdul Wahid S/o Shri Abdul Habib, aged about 55 years, R/o
Near Sahi Jama Masjid, Kohori, Kota Junction, Kota and
presently working as Helper (Khallasi) under Senior Section
Engineer Signal (C), West Central Railway, Kota Division, Kota.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Zone, West Central Railway, Jabalpur.
2. Divisional Railway Manager, West Central Railway, Kota
Division, Kota.
3. Deputy Chief Signal & Telecom Engineer (Construction),
West Central Railway, Kota Division, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 24
OA No. 291/119/2017
Mangu Khan S/o Shri Bhahadar, aged about 59 years, resident
of Village and Post Alanpur, Distt. Sawaimadhopur at present
employed on the post of Gang man (Trackman) under SSE (P
Way) Lakheri, WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Assistant Personnel Officer, WCR, Kota Division, Kota.
....Respondents
OA No. 291/579/2017 with MA No. 291/598/2017
Norat Mal S/o Shri Ramdev, aged about 58 years, R/o House No.
129/43, Shiv Nagar, Sadu Basti, Topdhara, Ajmer, Rajasthan -
305001 - presently working as Sr. Helper in SNT Dept. SSE
Talley, North Western Railway, Divisional Office, Ajmer -
305001.
....Applicant
Mr. R.P. Singh, proxy counsel for
Mr. Neeraj Batra, counsel for applicant.
VERSUS
1. Union of India through the General Manager, North
Western Railway, Jagatpura, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Divisional Office, Ajmer, Rajasthan - 305001.
3. Senior Divisional Personnel Officer, North Western Railway,
Divisional Office, Ajmer, Rajasthan - 305001.
....Respondents
OA No. 291/601/2017
Jagdish S/o Shri Badri aged about 53 years, R/o Qtr. No. 218-A,
Railway Carriage Colony, Near Platform No. 3, Gangapurcity,
Distt. Sawaimadhopur, at present holding substantive post of Sr.
Gang man (Track Maintainer) under SSE (P Way) South,
Gangapurcity, WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
OA No. 291/288/2012 with 68 connected OAs 25
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Assistant Personnel Officer, WCR, Kota Division, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/602/2017
Laxman Prasad S/o Shri Durgi, aged about 53 years, R/o Qtr.
No. 681-A, Railway Chalis Quarter Colony, Gangapurcity, Distt.
Sawaimadhopur, at present holding substantive post of Sr. Gang
man (Track Maintainer) under SSE (P Way) Bharatpur, WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Senior Personnel Officer, WCR, Kota Division, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/624/2017
Bhole Bhawani Singh S/o Shri Ramcharan Gurjar, aged about 20
years, R/o Village Chahra, Railway Gate, 178, Near Ward No. 6,
Gangapurcity, District Sawaimadhopur - father of applicant was
working on the post of Helper, SSE (Tele) GGC in the Western
Railway (Group D) Gangapurcity.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Govind Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Divisional Railway Manager, West Central Railway, Kota.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 26
OA No. 291/669/2017
1. Jagdish Narayan S/o Shri Narayan, aged about 57 years,
R/o Chak No. 1, Nayali Dhani, Gram Pachunda,
Shivdaspura, Tehsil Chaksu, District Jaipur, presently
working as Point Man under S.S. Shivdaspura.
2. Madan Lal Meena S/o Shri Jagdish Narayan, aged about 21
years, R/o Chak No. 1, Nayali Dhani, Gram Pachunda,
Shivdaspura, Tehsil Chaksu, District Jaipur.
....Applicants
Mr. R.D. Meena, counsel for applicants.
VERSUS
1. Union of India through General Manager, North Western
Railway, Headquarter Office, Jawahar Circle, Jagatpura,
Jaipur.
2. Divisional Railway Manager, Jaipur Division, North Western
Railway, DRM Office, Power House Road, Jaipur.
3. C.M.D., North Western Railway, Headquarter Office,
Jawahar Circle, Jagatpura, Jaipur.
4. Divisional Railway Manager (P), Jaipur Division, North
Western Railway, DRM Office, Power House Road, Jaipur.
....Respondents
Mr. P.K. Sharma, counsel for respondents.
OA No. 291/14/2018 with MA No. 291/9/2018
Badan Singh S/o Shri Kishan Lal, aged about 57 years, R/o
Village Vidyapur, Post Kiravali, Distt. Agra (UP), at present
holding of Sr. Gang man (Track Man), under SSE (P Way)
Bharatpur, Union No. 83 Gang, Bharatpur, WCR.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (MP).
2. Assistant Divisional Engineer, WCR, Bharatpur Jn.
Bharatpur.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/24/2018
Rahul Dev Kushwaha S/o Shri Madho Kushwaha, aged 31 years,
permanent R/o Karmakhedi, Rudhiyai, Ward No. 23, Rudhiyai
Guna, Madhya Pradesh, presently residing at C/o Ghanshyam
OA No. 291/288/2012 with 68 connected OAs 27
Meena S/o Bansi Lal Meena Village Sevnti Khurd, Post Dolatpura,
Tehsil Khandar, District Sawai Madhopur - 322201 (Rajasthan).
Father of applicant was posted as Gate Man No. 91 PW-1 CAG
Kota.
....Applicant
Mr. P.N. Jatti, proxy counsel for
Mr. Arvind Sharma, counsel for applicant.
VERSUS
1. Union of India through its General Manager Jabalpur,
Western Central Railway, G.M. office, Jabalpur.
2. Senior Divisional Personnel Officer, (Engineer Section)
Kota Division, Western Central Railway, D.R.M. office Kota,
Rajasthan.
3. Divisional Railway Manager Kota, Western Central Railway,
Near Railway Station, Kota, Rajasthan.
4. Assistant Division Engineer (C) Kota, Near Railway Station
Kota, Kota Rajasthan.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/72/2018 with MA No. 291/74/2018
Ram Singh Saini S/o Shri Nathu Ram Saini, aged about 37 years,
R/o Mahu Kalan, Arampura, Opposite Bright Future School, Post
Mahu Kalan, Tehsil Gangapur City, District Sawai Madhopur
(Raj.). Father is posted as Track Man (Group-D) at Chhoti Udai
under SSE (North) Gangapurcity.
....Applicant
Mr. Vinod Goyal, counsel for applicant.
VERSUS
1. Union of India through General Manager, West Central
Railway, Jabalpur (M.P.) - 482004.
2. The Divisional Railway Manager, West Central Railway,
DRM Office, Kota (Raj.) - 326520.
....Respondents
OA No. 291/633/2016
1. Chetan Prakash Kumawat S/o Shri Khemchand Kumawat,
aged about 58 years, R/o Plot No. 33, Dadu Nagar Colony,
Behind Sitaram Babaji Ki Bagichi, Phulera, Distt. Jaipur
(Raj.). Presently posted as Loco Pilot at Phulera, Group 'C'.
2. Deepak Kumawat S/o Shri Chetan Prakash Kumawat, aged
about 24 years, R/o Plot No. 33, Dadu Nagar Colony, Behind
Sitaram Babaji Ki Bagichi, Phulera, Distt. Jaipur (Raj.).
....Applicants
Mr. Vinod Goyal, counsel for applicants.
OA No. 291/288/2012 with 68 connected OAs 28
VERSUS
1. Union of India through General Manager, North Western
Railway, Near Jawahar Circle, Jaipur.
2. Divisional Railway Manager, North Western Railway,
Jaipur.
....Respondents
Mr. P.K. Sharma, counsel for respondents.
Order Reserved on 21.02.2018
OA No. 291/667/2016 with MA No. 291/366/2016
Batti Lal Meena S/o Shri Maniya Meena, aged about 59 years,
R/o Village Manda, Tehsil Sapotra, Post Naroli Dang, District
Karauli, presently posted as Key Man at Neemoda Station,
Karauli.
....Applicant
Mr. B.R. Vashishth, counsel for applicant.
VERSUS
1. Union of India through the General Manager, West Central
Railway, Indira Market, Jabalpur, M.P.
2. Divisional Railway Manager, West Central Railways DRM's
Office, Station Road, Kota Junction, Kota.
....Respondents
OA No. 291/753/2013
1. Mahendra Singh S/o Shri Suraj Pal Singh a/a 54 years, R/o
H. No. 275 Banko Sachcha Niketan Ke Pas, Hasanpura,
(A), Jaipur, presently posted as Sr. Khalasi under S.S.E.
(C&W), Jaipur, Jaipur Division, Jaipur.
2. Munesh Kumar Singh S/o Shri Mahendra a/a 33 years, R/o
H. No. 257 Banko Sachcha Nitetan Ke Pas, Hasanpura, (A),
Jaipur.
3. Om Shiv S/o Bangali Ram a/a 56 years R/o Nandeshwar
Shiv Mandir Ke Pas, Koli Mohalla, Railway Colony, Sawai
Madhopur, presently working as Sr. Khalasi under S.S.E.
(C&W), Jaipur, Jaipur Division, Jaipur.
4. Pawan Kumar Karna S/o Shri Om Shiv a/a 21 years R/o
Nandeshwar Shiv Mandir Ke Pas, Koli Mohalla, Railway
Colony, Sawai Madhopur.
5. Chandrapal Singh S/o late Shri Manakchand a/a 56 years,
R/o House No. 90, Mahaveer Marg, Near Amer Brij, Sawai
Madhopur, presently working as Sr. Khalasi under S.S.E.
(C&W) Department, Jaipur Division, Jaipur.
OA No. 291/288/2012 with 68 connected OAs 29
6. Ravi Kumar Chauhan S/o Shri Chandrapal Singh a/a 29
years, R/o House No. 90, Mahaveer Marg, Near Amer Brij,
Sawai Madhopur.
7. Kailash S/o Moolchandra a/a 56 years, R/o Jhalana
Doongri, Bai Ji Kothi, Jaipur, presently working as Sr.
Khalasi under S.E. (C&W), Department, Jaipur Division,
Jaipur.
8. Girdhar Dangoriya S/o Kailash a/a 33 years, R/o Jhalana
Doongri, Bai Ji Kothi, Jaipur.
....Applicants
None present for applicants.
VERSUS
1. Union of India through General Manager, North Western
Railway, H.Q. office, Jawahar Circle, Jagatpura, Jaipur.
2. Divisional Railway Manager, Jaipur Division, North Western
Railway, Power House Road, Jaipur.
....Respondents
Mr. R.G. Khinchi, counsel for respondents.
Order Reserved on 22.02.2018
OA No. 291/79/2018 with MA No. 291/89/2018
1. Satish Chandra S/o Shri Raman Lal 58 years R/o C/o
C.D.O./C&W, Jaipur Division of NWR, Jaipur, presently
working as Sr. Khalasi under CDO/C&W, Jaipur - 302025.
2. Nitin Garg S/o Shri Satish Chandra a/a 27 years R/o C/o
C.D.O. / C&W, Jaipur Division of NWR, Jaipur - 302025.
....Applicants
Mr. Amit Mathur, counsel for applicants.
VERSUS
1. Union of India through General Manager, North Western
Railway, H.Q. Office, Jawahar Circle, Jagatpura, Jaipur -
302017.
2. Divisional Railway Manager, Jaipur Division, North Western
Railway, Power House Road, Jaipur - 302016.
....Respondents
OA No. 291/61/2018 with MA No. 291/67/2018
Deep Chand Sharma S/o Shri Ram Swaroop Sharma, aged about
28 years, R/o Village & Post Kalsara, Tehsil Malakheda, District
Alwar - 301406 Rajasthan. The father of applicant is presently
posted on the post of Gateman at Malakheda, District Alwar.
....Applicant
Mr. Jai Kishan Yogi, counsel for applicant.
OA No. 291/288/2012 with 68 connected OAs 30
VERSUS
1. The Union of India through Divisional Railway Manager,
North Western Railways, Jawahar Circle, Jaipur, Rajasthan,
PIN - 302017.
2. Senior Divisional Personnel Officer, North Western
Railways, Jawahar Circle, Jaipur, Rajasthan, PIN 302017.
....Respondents
OA No. 291/260/2016
Lala S/o late Shri Kana, aged about 55 years, R/o Village
Bhawanipura, Post Kharwa, Tehsil Masuda, District Ajmer (Raj.)
and presently working as Track Maintainer, Gang No. 6, Railway
Station Kharwa, under Senior Section Engineer (P.Way-South),
North Western Railway, Ajmer Division, Ajmer.
....Applicant
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur - 302017.
2. Divisional Railway Manager, North Western Railway, Ajmer
Division, Ajmer.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
OA No. 291/788/2013
Ashok Kumar aged about 30 years, S/o Shri Tota Ram, by caste
Jat, R/o Village Bahera-Rekhpura, P.O. Andhiyari, Tehsil
Roopbas, Distt. Bharatpur (Raj.).
....Applicant
Mr. M.K. Chaturvedi, counsel for applicant.
VERSUS
1. Union of India through Secretary, Ministry of Railway, West
Central Railway, New Delhi, India.
2. The Secretary, Railway Recruitment Board, West Central
Railway, Divisional Office Compound, Mumbai.
3. The Divisional Railway Manager, West Central Railway
Govt. of India, Personnel Branch, Kota (Raj.).
4. The Senior Section Engineer / P.V., Bayana, District
Bharatpur, (Raj.).
5. The Junior Section Engineer / P.V., Bayana Junction,
Station Sewar, District Bharatpur (Raj.).
....Respondents
Mr. M.K. Meena, counsel for respondents.
OA No. 291/288/2012 with 68 connected OAs 31
OA No. 291/35/2015 with MA No. 291/417/2016
1. Pooran Singh S/o Munshi, aged about 59 years, R/o Village
Sajjjanwas, Post Dhan Khelri, District Bharatpur at present
employed on the post of Khallasi under Senior Section
Engineer (TRD), Electrical Department, Gangapur City,
Western Central Railway, Kota Division.
2. Girdhari Lal Sharma S/o Kajod Mal, aged about 59 years, R/o
Village and Post Mirjapur, Gangapur City, District
Swaimadhopur, at present employed on the post of Khallasi
under Senior Section Engineer (TRD), Electrical Department,
Gangapur City, Western Central Railway, Kota Division.
3. Kailash Chand Sharma S/o Sua Lal Sharma, aged about 59
years, R/o Ward No. 12, Mauh Kalla, Gangapur City, District
Swaimadhopur, at present employed on the post of Khallasi
under Senior Section Engineer (TRD), Electrical Department,
Gangapur City, Western Central Railway, Kota Division.
4. Bharat Singh S/o Dhiri Singh, aged about 58 years, R/o
Railway Quarter No. 743-B, TRD Colony, Gangapur City,
District Swaimadhopur, at present employed on the post of
Khallasi under Senior Section Engineer (TRD), Electrical
Department, Shyamgarh, Western Central Railway, Kota
Division.
5. Raish Ahmed S/o Safi Ahmed, aged about 59 years, R/o
Railway Quarter No. 741-A, TRD Colony, Gangapur City,
District Swaimadhopur, at present employed on the post of
Khallasi under Senior Section Engineer (TRD), Electrical
Department, Gangapur City, Western Central Railway, Kota
Division.
6. Ramesh Kumar S/o Ram Dayal, aged about 59 years, R/o
67-A, Railway Colony, Ramganj Mandi, District Kota, at
present employed on the post of Khallasi under Senior
Section Engineer (TRD) Ramganj Mandi, Electrical
Department, Western Central Railway, Kota Division.
....Applicants
Mr. Shiv Kumar, counsel for applicants.
VERSUS
1. Union of India through General Manager, Western Central
Railway, Jabalpur (M.P.).
2. Chairman, Railway Board, Rail Bhawan, New Delhi.
3. Divisional Railway Manager, Western Central Railway, Kota
Division, Kota.
....Respondents
Mr. M.K. Meena, counsel for respondents.
Order Reserved on 23.02.2018
OA No. 291/487/2017 with MA No. 291/499/2017
Naroo Singh S/o Shri Bardi Singh, aged about 58 years, R/o
Village & Post Phulad, Via Ranawas, Tehsil Marwar Junction,
District Pali and presently working as Track Maintainer / Trolly-
OA No. 291/288/2012 with 68 connected OAs 32
Man, under Senior Section Engineer (P. Way), Kamlighat,
Marwar Junction, North Western Railway, Ajmer Division, Ajmer.
....Applicant
Mr. C.B. Sharma, counsel for applicant.
VERSUS
1. Union of India through General Manager, North Western
Zone, North Western Railway, Near Jawahar Circle,
Jagatpura, Jaipur - 302017.
2. Divisional Railway Manager, North Western Railway, Ajmer
Division, Ajmer.
....Respondents
Mr. Anupam Agarwal, counsel for respondents.
ORDER
Per: Suresh Kumar Monga, Judicial Member OA No. 291/288/2012, OA No. 291/446/2013, OA No. 291/447/2013, OA No. 291/620/2013, OA No. 291/841/2013, OA No. 291/256/2014, OA No. 291/432/2014, OA No. 291/453/2014, OA No. 291/71/2015, OA No. 291/148/2015, OA No. 291/149/2015, OA No. 291/150/2015, OA No. 291/168/2015, OA No. 291/225/2015, OA No. 291/269/2015, OA No. 291/299/2015, OA No. 291/338/2015, OA No. 291/339/2015, OA No. 291/353/2015, OA No. 291/354/2015, OA No. 291/409/2015, OA No. 291/668/2015, OA No. 291/772/2015, OA No. 291/85/2016, OA No. 291/132/2016, OA No. 291/147/2016, OA No. 291/259/2016, OA No. 291/282/2016, OA No. 291/342/2016, OA No. 291/343/2016, OA No. 291/561/2016, OA No. 291/562/2016, OA No. 291/674/2016, OA No. 291/708/2016, OA No. 291/710/2016, OA No. 291/724/2016, OA No. 291/856/2016, OA No. 291/868/2016, OA No. 291/874/2016, OA No. 291/16/2017, OA No. 291/29/2017, OA No. 291/67/2017, OA No. 291/250/2017, OA No. 291/341/2017, OA No. 291/567/2015, OA No. OA No. 291/288/2012 with 68 connected OAs 33 291/439/2017, OA No. 291/533/2017, OA No. 291/534/2017, OA No. 291/564/2017, OA No. 291/565/2017, OA No. 291/566/2017, OA No. 291/119/2017, OA No. 291/579/2017, OA No. 291/601/2017, OA No. 291/602/2017, OA No. 291/624/2017, OA No. 291/669/2017, OA No. 291/14/2018, OA No. 291/24/2018, OA No. 291/72/2018, OA No. 291/633/2016, OA No. 291/667/2016, OA No. 291/753/2013, OA No. 291/79/2018, OA No. 291/61/2018, OA No. 291/260/2016, OA No. 291/788/2013, OA No. 291/35/2015 and OA No. 291/487/2017 are being disposed of together as in all these cases, the applicants are claiming the benefit of Liberalised Active Retirement Scheme for Guaranteed Employment for Safety Staff (LARSGESS) formulated by the Railways.
2. In one of the cases, CWP No.7714/2016 - Kala Singh and Others vs. Union of India and Ors., the Hon'ble High Court of Punjab and Haryana while declining the benefit of LARSGESS had observed that the said scheme prima-facie does not stand to the test of Articles 14 and 16 of the Constitution of India and the scheme is a device evolved by the Railways to make backdoor entries in public employment, which brazenly militates against equality in public employment. While dismissing the said Writ Petition on 27.04.2016, the Hon'ble High Court of Punjab and OA No. 291/288/2012 with 68 connected OAs 34 Haryana had issued a direction to the Railways that before making any appointments under the offending policy, its validity and sustainability be revisited keeping in view the principles of equal opportunity and elimination of monopoly in holding public employment. The operative portion of the order dated 27.04.2016 is reproduced hereasunder:-
"We have heard counsel for the petitioners and are of the view that the very foundation of their claim, namely, the Safety Related Retirement Scheme, prima facie, does not stand to the test of Articles 14 and 16 of the Constitution of India. This policy is a device evolved by the Railways to make backdoor entries in public employment and brazenly militates against equality in public employment.
Since we have not called upon the Railways at this stage, suffice it would be to dismiss the writ petition with a direction to the Railway Authorities that hitherto before making any appointment under the offending policy, let its validity and sustainability be revisited keeping in view the principles of equal opportunity and elimination of monopoly in holding public employment."
3. The aforesaid order passed by the Hon'ble High Court of Punjab and Haryana was assailed by the Railways before the Hon'ble Supreme Court in SLP No.4482/2017 which came to be dismissed on 06.03.2017. While dismissing the said SLP, the Hon'ble Supreme Court also observed that the Railways are not debarred from moving the High Court of Punjab and Haryana for ventilating their grievances as they were OA No. 291/288/2012 with 68 connected OAs 35 not heard while passing the order dated 27.04.2016. Thus, a Review Application was filed by the Railways before the Hon'ble High Court of Punjab and Haryana and the same was dismissed on 14.07.2017. After dismissal of the Review Application, the Railway Board issued a circular dated 27.10.2017 and decided to keep the LARSGESS on hold till further orders. It was also decided to file a Special Leave Petition before the Hon'ble Supreme Court in order to assail the validity of the order passed by the Hon'ble High Court of Punjab and Haryana. Accordingly, all the appointments under the LARSGESS have been put on hold. Simultaneously, the Railways preferred SLP No.87470/2017 before the Hon'ble Supreme Court assailing the validity of the order passed by the Hon'ble High Court of Punjab and Haryana. The said SLP has been dismissed by the Hon'ble Supreme Court on 08.01.2018 and the Hon'ble Supreme Court has declined to interfere with the order passed by the Hon'ble High Court of Punjab and Haryana. While dismissing the said SLP, the Hon'ble Supreme Court has also issued directions to the Railways to take a conscious decision in the matter within a period of six weeks. It has further been observed in the said order that if any party is affected by the decision taken, such party may take remedy OA No. 291/288/2012 with 68 connected OAs 36 against the same in accordance with law. The order dated 08.01.2018 passed by the Hon'ble Supreme Court is also reproduced hereasunder:-
"Heard learned counsel for the parties.
Delay condoned.
Since the direction in the impugned order is only to re-visit the Scheme in question, no interference is called for at this stage. The petitioner(s) may take a conscious decision in the matter within a period of six weeks from today.
If any party is affected by the decision taken, such party may take remedy against the same in accordance with law.
The Special Leave Petition is, accordingly, disposed of.
Pending application (s), including application for intervention, shall also stand disposed of."
4. On a specific query put to Shri Anupam Agarwal, learned counsel appearing for the Railways, it was pointed out that no decision pursuant to the order dated 08.01.2018 passed by the Hon'ble Supreme Court, has been taken by the Railways uptill now. Shri Agarwal further pointed out that the Railways is still in the process of taking a decision as per the orders passed by the Hon'ble Supreme Court.
5. In view of the order dated 08.01.2018, passed by the Hon'ble Supreme Court, the Railways are required OA No. 291/288/2012 with 68 connected OAs 37 to re-visit the whole scheme and a conscious decision is required to be taken in alignment with the parameters of Articles 14 and 16 of the Constitution of India. Liberty to avail remedy in accordance with law has also been granted by the Hon'ble Supreme Court to all the parties, whosoever remain affected by the fresh decision to be taken by the Railways after re-visiting the scheme.
6. It requires to be noticed here that earlier this Tribunal while relying upon the order dated 27.04.2016 passed by the Hon'ble High Court of Punjab and Haryana and the order dated 06.03.2017 passed by the Hon'ble Supreme Court in SLP No.4482/2017 had dismissed some of the Original Applications and validity of the said orders was assailed before the Hon'ble High Court of Rajasthan at Jaipur in different D.B. Civil Writ Petitions including DB CWP No.3847/2017. While disposing of those Writ Petitions, the Hon'ble High Court of Rajasthan had remitted back the matters to this Tribunal while referring the orders of Hon'ble High Court of Delhi and Hon'ble High Court of Gujarat wherein it was directed to decide the matter in accordance with law. Now since the Hon'ble Supreme Court has issued directions to the Railways to take a conscious decision after re-visiting the whole Scheme OA No. 291/288/2012 with 68 connected OAs 38 and the Railways itself has put on hold the policy which has been held to be violative of Articles 14 and 16 of the Constitution of India, no relief can be granted to the applicants in all these OAs before us.
7. Accordingly, all these OAs are disposed of with the observation that after re-visitation of Liberalised Active Retirement Scheme for Guaranteed Employment for Safety Staff (LARSGESS) by the Railways in terms of the directions issued by the Hon'ble Supreme Court, if any party feels aggrieved, the matter can be re- agitated in accordance with law before the competent forum having jurisdiction over the matter.
8. Ordered accordingly.
9. All the OAs stand disposed of in terms of above orders. All pending MAs in these cases are rendered infructuous. No order as to costs.
(SURESH KUMAR MONGA) (B. BHAMATHI) JUDICIAL MEMBER ADMINISTRATIVE MEMBER Kumawat