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NCT Delhi - Section

Section 54 in The Najafgarh Marketing Committee Bye-Laws, 2004

54. Safety and Security of Market Committee Property.

- No person shall cause damage to any property of the Committee in any way such as breaking the wall, roads, electric and water fitting or sticking bills or writing advertisement upon walls, or defacing in any other way. Any breach shall be punishable with a penalty which may extend to five thousand rupees.